Sadbhav Engineering Ltd. v. DCIT

161 TTJ 116Income Tax Appellate Tribunal#22915 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2016.

Judgments citing Sadbhav Engineering Ltd. v. DCIT

ACIT, Chennai vs. V.S.L.India Private Limited, Chennai

In the result, the appeal of the Department in ITA

ITA 1703/CHNY/2013[2008-09]Status: DisposedITAT Chennai01 Feb 2016AY 2008-09

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. V. Vivekanandan, CIT. DRFor Respondent: Shri. R. Vijayaraghavan, Advocate
Section 143(1)Section 143(2)Section 143(3)Section 195Section 40

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A.Nos. 1701, 1702 & 1703/Mds/2013 "नधा"रण वष" /Assessment years : 2006-07, 2007-08 & 2008-09 The Assistant Commissioner Vs. M/.s. V.S.L. India Pvt. Ltd of Income Tax No.36, annai Indira Nagar, Company Circle III(4) Old Mahabalipuram Road,m Chennai 600 034. Thuraipakkam, Chennai 600 096. [PAN AAACV 9694E) (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ"…

ACIT, Chennai vs. V.S.L.India Private Limited, Chennai

In the result, the appeal of the Department in ITA

ITA 1702/CHNY/2013[2007-08]Status: DisposedITAT Chennai01 Feb 2016AY 2007-08

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. V. Vivekanandan, CIT. DRFor Respondent: Shri. R. Vijayaraghavan, Advocate
Section 143(1)Section 143(2)Section 143(3)Section 195Section 40

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A.Nos. 1701, 1702 & 1703/Mds/2013 "नधा"रण वष" /Assessment years : 2006-07, 2007-08 & 2008-09 The Assistant Commissioner Vs. M/.s. V.S.L. India Pvt. Ltd of Income Tax No.36, annai Indira Nagar, Company Circle III(4) Old Mahabalipuram Road,m Chennai 600 034. Thuraipakkam, Chennai 600 096. [PAN AAACV 9694E) (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ"…

ACIT, Chennai vs. V.S.L.India Private Limited, Chennai

In the result, the appeal of the Department in ITA

ITA 1701/CHNY/2013[2006-07]Status: DisposedITAT Chennai01 Feb 2016AY 2006-07

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. V. Vivekanandan, CIT. DRFor Respondent: Shri. R. Vijayaraghavan, Advocate
Section 143(1)Section 143(2)Section 143(3)Section 195Section 40

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A.Nos. 1701, 1702 & 1703/Mds/2013 "नधा"रण वष" /Assessment years : 2006-07, 2007-08 & 2008-09 The Assistant Commissioner Vs. M/.s. V.S.L. India Pvt. Ltd of Income Tax No.36, annai Indira Nagar, Company Circle III(4) Old Mahabalipuram Road,m Chennai 600 034. Thuraipakkam, Chennai 600 096. [PAN AAACV 9694E) (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ"…

Sadbhav Engineering Ltd. v. DCIT (161 TTJ 116) — Cited in 3 Judgments | BharatTax