Sadana Electric Stores v. CIT

219 Taxmann 294High Court2013#2924 most cited
40

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 131Section 142(2A)Section 143(2)Section 147Section 148Section 153Section 69ASection 92CA

Issues it is cited on

section 132(3)section 142(2c)section 158besection 153b(1)(a)section 142(2)section 153(1)(a)section 153b(1)extension of limitationsection 142(2a)section 153(1)legal representativestatement under section 132(4)

Judgments citing Sadana Electric Stores v. CIT

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/787/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/69/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/92/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/76/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/796/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/790/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/781/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/74/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Praveen Sawhney

ITA/89/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/783/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/799/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/72/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

The Pr. Commissioner of Income Tax -Central -1 vs. Smt. Sneh Lata Sawhney

ITA/706/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/94/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/93/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

The Pr. Commissioner of Income Tax -Central -1 vs. Smt. Sneh Lata Sawhney

ITA/694/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Smt. Sangeeta Sawhney

ITA/788/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

The Pr. Commissioner of Income Tax -Central -1 vs. Smt. Sneh Lata Sawhney (L/H Late Sh. B.L. Sawhney )

ITA/216/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Pr. Commissioner of Income Tax, Central-1, Delhi vs. Sh. Praveen Sawhney

ITA/88/2024HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

The Pr. Commissioner of Income Tax -Central -1 vs. Smt. Sneh Lata Sawhney

ITA/707/2023HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA No.782/2023 & Connected Cases Page 1 of 47 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgement delivered on: 13.05.2025 + ITA 758/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus SMT. SNEH LATA SAWHNEY ..... Respondent AND + ITA 216/2023 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 ..... Appellant versus…

Sadana Electric Stores v. CIT (219 Taxmann 294) — Cited in 40 Judgments | BharatTax