S.S. Jyothi Prakash v. Additional Commisssioner of Income-tax

71 Taxmann.com 127High Court2016#25541 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 127 Section 139 Section 251 Section 106 Section 115BBE Section 118 Section 120 Section 122

Judgments citing S.S. Jyothi Prakash v. Additional Commisssioner of Income-tax

DCIT, Jaipur vs. Amrapali Jewels Pvt. Ltd., Jaipur

In the result, the appeal filed by the assessee is partly allowed and

ITA 740/JPR/2024[2021]Status: DisposedITAT Jaipur19 Feb 2025

Bench: Him.

For Appellant: Sh. Sanjay Jhanwar, Sr. AdvFor Respondent: Mrs. Alka Gautam, CIT-DR

Section 143(3)Section 145(3)Section 153DSection 251Section 69B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 750/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2021-22 cuke Amrapali Jewels Pvt. Ltd. ACIT, Vs. K-14B Ashok Marg, C-Scheme, Central Circle-01, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCA 3277 F vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 740/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2021-22 cuke DCIT A…

Smt.K.B.Sony, Cochin vs. The DCIT, Cochin

In the result, i) The appeal of the assessee in ITA No

ITA 320/COCH/2015[2009-10]Status: DisposedITAT Cochin24 May 2018AY 2009-10

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 69

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 383 to 386/Coch/2015 Assessment Years : 2007-08 and 2009-10 to 2011-12 Shri P.V. Sreenijin, Vs. The Deputy Commissioner of Keerthanam, Income-tax, Central Circle-1, Keerthi Nagar, Elamakkara, Ernakulam. Kochi-682 026. [PAN: BGDPS 2766P] (Assessee-Appellant) (Revenue-Respondent) I.T.A. No. 374/Coch/2015 Assessment Year : 2009-10 The Deputy Commissioner of Vs. Shri P.V. Sreenijin, Income-tax, Central Circle-1, Keerthanam, Ernakulam. Keerthi Nagar, Elamakkara, Kochi-682 026.…

Sri. G.A. Ramaswamy Reddy, Bangalore vs. ITO, Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 286/BANG/2014[2008-09]Status: DisposedITAT Bangalore20 Jul 2016AY 2008-09

Bench: Smt. Asha Vijayaraghavan & Shri Inturi Rama Raoshri G.A.Ramaswamy Reddy, No.173, Gunjur Village, Varthur Hobli, Bangalore. … Appellant Pan:Aanhr 4650 L Vs. Income-Tax Officer, Ward 7(3), Bangalore. … Respondent

For Appellant: Shri Suresh Muthukrishnan , CAFor Respondent: Shri Sunil Kumar Agarwala, JCIT(DR)

Section 139(1)Section 142Section 147Section 234Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER Shri G.A.Ramaswamy Reddy, No.173, Gunjur Village, Varthur Hobli, Bangalore. … Appellant PAN:AANHR 4650 L Vs. Income-tax Officer, Ward 7(3), Bangalore. … Respondent Appellant by : Shri Suresh Muthukrishnan , CA Respondent by : Shri Sunil Kumar Agarwala, JCIT(DR) Date of hearing : 27/06/2016 Date of pronouncement : 20/07/2016 O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee directed against the order of the CIT(A)-III, Bangalore, dated…