S.P. Spinning Mills (P.) Ltd. v. Asstt. CIT

124 Taxmann.com 596High Court2021#18895 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2024.

Sections most often in play

Section 139(1)Section 143(1)Section 143(2)Section 143(3)Section 144CSection 250(4)Section 32(1)(iia)Section 80-IA(7)

Judgments citing S.P. Spinning Mills (P.) Ltd. v. Asstt. CIT

Shivalik Prints Ltd., New Delhi vs. JCIT, Special Range-8, New Delhi

In the result, assessees’ appeals in ITA nos

ITA 8136/DEL/2018[2012-13]Status: DisposedITAT Delhi15 Oct 2024AY 2012-13

Bench: Shri Kul Bharat & Shri Avdhesh Kumar Mishraassessment Year: 2011-12 & Assessment Year: 2012-13

Section 143(1)Section 143(2)Section 143(3)Section 144CSection 80Section 80J

…1 ITA nos. 8136/Del/2018 & 2296/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER Assessment Year: 2011-12 AND Assessment Year: 2012-13 Shivalik Prints Ltd., Vs JCIT, Special Range-8, C-2/54, 5th Floor, Rajasthali Apartments, New Delhi. Pitampura, New Delhi-110034. PAN: AADCS 6186 R APPELLANT RESPONDENT Appellant by Shri V.K. Garg, Adv.; & Shri Praveen Kumar, CA Respondent by Ms. Pratibha Meena, Sr. DR Date of hearing 17.09.2024 Date of pronouncement 15.10.2024 O R D E R PER KUL BHARAT, JM: The cap…

M/S. Shivalik Prints Ltd., New Delhi vs. DCIT, New Delhi

In the result, assessees’ appeals in ITA nos

ITA 2296/DEL/2017[2011-12]Status: DisposedITAT Delhi15 Oct 2024AY 2011-12

Bench: Shri Kul Bharat & Shri Avdhesh Kumar Mishraassessment Year: 2011-12 & Assessment Year: 2012-13

Section 143(1)Section 143(2)Section 143(3)Section 144CSection 80Section 80J

…1 ITA nos. 8136/Del/2018 & 2296/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER Assessment Year: 2011-12 AND Assessment Year: 2012-13 Shivalik Prints Ltd., Vs JCIT, Special Range-8, C-2/54, 5th Floor, Rajasthali Apartments, New Delhi. Pitampura, New Delhi-110034. PAN: AADCS 6186 R APPELLANT RESPONDENT Appellant by Shri V.K. Garg, Adv.; & Shri Praveen Kumar, CA Respondent by Ms. Pratibha Meena, Sr. DR Date of hearing 17.09.2024 Date of pronouncement 15.10.2024 O R D E R PER KUL BHARAT, JM: The cap…

DCIT(Ltu) - 1, Mumbai vs. Acc Ltd., Mumbai

In the result, appeal filed by assessee is partly allowed and appeal filed by the revenue is dismissed

ITA 3178/MUM/2019[2011-12]Status: DisposedITAT Mumbai28 Feb 2023AY 2011-12

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

Section 14Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA.No. 3139/MUM/2019 (A.Y. 2011-12) M/s. ACC Ltd., V. Deputy CIT (LTU) 29th Floor, Centre-1 Cement House, 121 World Trade Centre, Cuffe Parade M.K. Road, Churchgate Mumbai - 400005 Mumbai - 400020 PAN: AAACT1507C (Appellant) (Respondent) ITA.No. 3178/MUM/2019 (A.Y. 2011-12) DCIT (LTU)-1 V. M/s. ACC Ltd., 29th Floor, Centre No.1 Cement House, 121 World Trade Centre, Cuffe Parade M.K. Road, Churchgate Mumbai - 400005 Mumbai - 400020 PAN: AA…

Acc Ltd., Mumbai vs. Addl CIT(Ltu), Mumbai

In the result, appeal filed by assessee is partly allowed and appeal filed by the revenue is dismissed

ITA 3139/MUM/2019[2011-12]Status: DisposedITAT Mumbai28 Feb 2023AY 2011-12

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

Section 14Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA.No. 3139/MUM/2019 (A.Y. 2011-12) M/s. ACC Ltd., V. Deputy CIT (LTU) 29th Floor, Centre-1 Cement House, 121 World Trade Centre, Cuffe Parade M.K. Road, Churchgate Mumbai - 400005 Mumbai - 400020 PAN: AAACT1507C (Appellant) (Respondent) ITA.No. 3178/MUM/2019 (A.Y. 2011-12) DCIT (LTU)-1 V. M/s. ACC Ltd., 29th Floor, Centre No.1 Cement House, 121 World Trade Centre, Cuffe Parade M.K. Road, Churchgate Mumbai - 400005 Mumbai - 400020 PAN: AA…

S.P. Spinning Mills (P.) Ltd. v. Asstt. CIT (124 Taxmann.com 596) — Cited in 4 Judgments | BharatTax