S & P Capital IQ (India) (P.) Ltd. v. DCIT (72 Taxmann.com 326)

DCIT, New Delhi vs. M/S Rampgreen Solutions Pvt. Ltd., (Erstwhile Vcostomer Services India Pvt. Ltd), New Delhi

In the result, the appeal of the assessee is partly allowed and the appeal of the Revenue is dismissed

ITA 1618/DEL/2016[2011-12]Status: DisposedITAT Delhi24 Mar 2023AY 2011-12

Bench: Shri G. S. Pannua N D Shri Challa Nagendra Prasad

Section 143(3)Section 144C(5)Section 14ASection 234ASection 271(1)(c)Section 92C

…Cross I.T.A. Nos. 1404 & 1618/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “I” NEW DELHI ] BEFORE SHRI G. S. PANNU, PRESIDENT A N D SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 1404/Del/2016 िनधा"रणवष"/Assessment Year: 2011-12 M/s. Rampgreen Solutions Pvt. DCIT, बनाम Ltd. [Erstwhile vCustomer Vs. Services India Pvt. Ltd.] Circle : 21 (1), C–95, Lower Ground Floor, Lajpat Nagar – I, New Delhi. New Delhi – 110 024. PAN : AABCV0770E A N D आ.अ.सं./ I.T.A No. 1618/Del/2016 िनधा"रणवष"/Assessment Year: 2011-12 DCIT, M/s. Rampgreen बनाम Solutions Pvt. Ltd. Vs. Circle : 21 (1), [Er…

M/S. Rampgreen Solutions Pvt. Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is partly allowed and the appeal of the Revenue is dismissed

ITA 1404/DEL/2016[2011-12]Status: DisposedITAT Delhi24 Mar 2023AY 2011-12

Bench: Shri G. S. Pannua N D Shri Challa Nagendra Prasad

Section 143(3)Section 144C(5)Section 14ASection 234ASection 271(1)(c)Section 92C

…Cross I.T.A. Nos. 1404 & 1618/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “I” NEW DELHI ] BEFORE SHRI G. S. PANNU, PRESIDENT A N D SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 1404/Del/2016 िनधा"रणवष"/Assessment Year: 2011-12 M/s. Rampgreen Solutions Pvt. DCIT, बनाम Ltd. [Erstwhile vCustomer Vs. Services India Pvt. Ltd.] Circle : 21 (1), C–95, Lower Ground Floor, Lajpat Nagar – I, New Delhi. New Delhi – 110 024. PAN : AABCV0770E A N D आ.अ.सं./ I.T.A No. 1618/Del/2016 िनधा"रणवष"/Assessment Year: 2011-12 DCIT, M/s. Rampgreen बनाम Solutions Pvt. Ltd. Vs. Circle : 21 (1), [Er…

Pangea 3 Legal Database Systems P. Ltd, Mumbai vs. DCIT 10(3)(2), Mumbai

ITA 484/MUM/2016[2011-12]Status: DisposedITAT Mumbai16 Sept 2019AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri Manoj Kumar Aggarwal, Am आयकर अपील सुं/ Ita No. 484/Mum/2016 (यनिाारण बर्ा / Assessment Year 2011-12) प्रत्याक्षेप सM. / Co No. 24/Mum/2016 (Arising In Ita No. 431/Mum/2016 For Ay 2011-12)

For Appellant: Shri MP Lohia &For Respondent: Shri Rajneesh Yadav, DR

Section 143(3)Section 144C

…आयकर अपीलीय अधिकरण “J” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI श्री महावीर ससुंह, न्याययक सदस्य एवुं श्री मनोज क मार अग्रवाल, लेखा सदस्य के समक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सुं/ ITA No. 484/Mum/2016 (यनिाारण बर्ा / Assessment Year 2011-12) प्रत्याक्षेप सM. / CO No. 24/Mum/2016 (Arising in ITA No. 431/Mum/2016 for AY 2011-12) Pangea3 Legal Database Systems Private Limited, Level 3, Tower II, Phase II, Raiaskaran ……………. Appellant Tech Park, Saki naka, Andheri-Kurla Road, / अपीलाथी Andheri (East), Mumbai-400 072 स्थायी लेखा सुं /PAN…

DCIT 10(3)(2), Mumbai vs. Pangea 3 Legal Database Systems P. Ltd, Mumbai

ITA 431/MUM/2016[2011-12]Status: DisposedITAT Mumbai16 Sept 2019AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri Manoj Kumar Aggarwal, Am आयकर अपील सुं/ Ita No. 484/Mum/2016 (यनिाारण बर्ा / Assessment Year 2011-12) प्रत्याक्षेप सM. / Co No. 24/Mum/2016 (Arising In Ita No. 431/Mum/2016 For Ay 2011-12)

For Appellant: Shri MP Lohia &For Respondent: Shri Rajneesh Yadav, DR

Section 143(3)Section 144C

…आयकर अपीलीय अधिकरण “J” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI श्री महावीर ससुंह, न्याययक सदस्य एवुं श्री मनोज क मार अग्रवाल, लेखा सदस्य के समक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सुं/ ITA No. 484/Mum/2016 (यनिाारण बर्ा / Assessment Year 2011-12) प्रत्याक्षेप सM. / CO No. 24/Mum/2016 (Arising in ITA No. 431/Mum/2016 for AY 2011-12) Pangea3 Legal Database Systems Private Limited, Level 3, Tower II, Phase II, Raiaskaran ……………. Appellant Tech Park, Saki naka, Andheri-Kurla Road, / अपीलाथी Andheri (East), Mumbai-400 072 स्थायी लेखा सुं /PAN…

Medplexus India Pvt. Ltd., Hyd, Bangalore vs. ACIT, Cirlce-16(2), Hyd, Hyderabad

In the result, appeal of the assessee is allowed

ITA 411/HYD/2016[2011-12]Status: DisposedITAT Hyderabad05 Sept 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2011-12 Medpluxes India Pvt. Ltd., Vs. Asst. Commissioner Of Income- Hyderabad. Tax, Circle – 16(2), Hyderabad. Pan – Aaecm7007N (Appellant) (Respondent) Assessee By : Shri Aliasger Rampurwala & Sri Abhiroop Bhargav Revenue By : Shri Y.V.S.T. Sai Date Of Hearing : 22-07-2019 Date Of Pronouncement : 05-09-2019 O R D E R

For Appellant: Shri Aliasger Rampurwala &For Respondent: Shri Y.V.S.T. Sai

Section 115JSection 143(1)Section 143(2)Section 143(3)Section 92C

…THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2011-12 Medpluxes India Pvt. Ltd., vs. Asst. Commissioner of Income- Hyderabad. tax, Circle – 16(2), Hyderabad. PAN – AAECM7007N (Appellant) (Respondent) Assessee by : Shri Aliasger Rampurwala & Sri Abhiroop Bhargav Revenue by : Shri Y.V.S.T. Sai Date of hearing : 22-07-2019 Date of pronouncement : 05-09-2019 O R D E R PER S. RIFAUR RAHMAN, A.M.: This appeal of the assessee is directed against the order passed u/s 143(3) rws 92CA(3) rws 144C(5…

Effective Teleservices Pvt. Ltd., Gandhinagar vs. The Dy.CIT, Gandhinagar Circle, Gandhinagar

In the result the appeal of the assessee is partly allowed

ITA 3077/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad13 May 2019AY 2010-11

Bench: Shri Waseem Ahmed & M/S. Madhumita Royआयकर अपील सं./I.T.A. No. 3077/Ahd/2015 ("नधा"रण वष" / Assessment Year :2010-11) बनाम/ Effective Teleservices Pvt. Ltd. Dcit, Gandhinagar Circle, 1St Floor, It Tower Iv, Vs. Gandhinagar. Infocity, Nr. Infroda Circle, Gandhinagar – 382009 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaa Ce9 318 E (अपीलाथ" /Appellant) (""यथ" / Respondent) .. अपीलाथ" ओर से /Appellant By : Dhinal Shah, Ar ""यथ" क" ओर से / Respondent By: Apporva Bharadwaj, Sr. Dr सुनवाई क" तार"ख / Date Of Hearing 25/02/2019 घोषणा क" तार"ख /Date Of Pronouncement 13/05/2019 आदेश/O R D E R Per Waseem Ahmed - Am:

For Appellant: Dhinal Shah, ARFor Respondent: Apporva Bharadwaj, Sr. DR

Section 234BSection 271Section 27U

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And M/s. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 3077/Ahd/2015 ("नधा"रण वष" / Assessment Year :2010-11) बनाम/ Effective Teleservices Pvt. Ltd. DCIT, Gandhinagar Circle, 1st Floor, IT Tower IV, Vs. Gandhinagar. Infocity, Nr. Infroda Circle, Gandhinagar – 382009 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAA CE9 318 E (अपीलाथ" /Appellant) (""यथ" / Respondent) .. अपीलाथ" ओर से /Appellant by : Dhinal Shah, AR ""यथ" क" ओर से / Respondent by: Apporva Bh…

S & P Capital IQ (India) (P.) Ltd. v. DCIT