S. Arjun Singh v. CWT

41 Taxmann 272High Court1988#20910 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2024.

Judgments citing S. Arjun Singh v. CWT

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs. SH. NAVAL KISHORE, KOTA

In the result appeal filed by the assessee stands allowed and that of the revenue stands dismissed

ITA 456/JPR/2024[2015-16]Status: DisposedITAT Jaipur27 Sept 2024AY 2015-16
Section 139Section 143Section 153A

…# vk;dj vihyh; vf/kdj.k] t;i qj U;k;ihB] t;i qj IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM > vk;dj vihy la-@ITA. No. 205/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2015-16 | Naval Kishore | cuke | DCIT | | | |-----------------------------------------------------------|---------------------|---------------------|--|--| | 2-GA-29,<br>Teachers<br>Colony…

JSK INDUSTRIES PRIVATE LIMITED ,MUMBAI vs. DCIT CC-8(1), MUMBAI, MUMBAI

ITA 5891/MUM/2019[2010-11]Status: DisposedITAT Mumbai28 Oct 2021AY 2010-11

Bench: Shri Rajesh Kumar & Shri Amarjit Singh

Section 147Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “F”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA Nos.5891, 5892, 5893, 5894, 5895, 5896 & 5897/M/2019 Assessment Years: 2010-11, 2011-12, 2012-13, 2013-14, 2014-15, 2015-16 & 2016-17 M/s. JSK Industries Pvt. Dy. CIT Ltd., Central Circle-8(1), 9 A.K. Naik Marg, Aayakar Bhavan, Vs. Near New Empire M.K. Marg, Cinema, New Marine Lines, CST, Mumbai 400001 Mumbai - 400020 PAN: AABCJ 5937F (Appellant) (Respondent) ITA Nos.6311, 6312, 6313, 6314, 6315 & 6316/M/2019 Assessment Years: 2011-12, 2012-13, 2013-14, 2014-1…

PKG FINSTOCK PVT. LTD.,MUMBAI vs. DCIT - CC - 5(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 5264/MUM/2018[2014-15]Status: DisposedITAT Mumbai07 Jun 2021AY 2014-15

Bench: Shri C.N. Prasad, Hon'Bleshri S. Rifaur Rahman, Hon'Ble

For Appellant: Ms. Ritu Kamal KishorFor Respondent: Shri V. Sreekar
Section 132Section 143(3)Section 153CSection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “C” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 5263 & 5264/MUM/2018 (A.Y. 2013-14 & A.Y. 2014-15) M/s. PKG Finstock Pvt. Ltd., v. Dy.CIT, Central Circle 5(1) C-98, Sanghi Upasana Tower R.no.1928, 19th Floor Subhash Marg, C Scheme, Jaipur Air India Building, Nariman Point Rajasthan 302201 Mumbai 400021 PAN: AABCP1148C (Appellant) (Respondent) Assessee by : Ms. Ritu Kamal Kishor Department by : Shri V. Sreekar Date of Hearing : 04.06.2021 Date of Pronouncement : 07.06.2021 O R D E R P…

PKG FINSTOCK PVT. LTD.,MUMBAI vs. DCIT - CC - 5(1), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 5263/MUM/2018[2013-14]Status: DisposedITAT Mumbai07 Jun 2021AY 2013-14

Bench: Shri C.N. Prasad, Hon'Bleshri S. Rifaur Rahman, Hon'Ble

For Appellant: Ms. Ritu Kamal KishorFor Respondent: Shri V. Sreekar
Section 132Section 143(3)Section 153CSection 292C

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “C” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 5263 & 5264/MUM/2018 (A.Y. 2013-14 & A.Y. 2014-15) M/s. PKG Finstock Pvt. Ltd., v. Dy.CIT, Central Circle 5(1) C-98, Sanghi Upasana Tower R.no.1928, 19th Floor Subhash Marg, C Scheme, Jaipur Air India Building, Nariman Point Rajasthan 302201 Mumbai 400021 PAN: AABCP1148C (Appellant) (Respondent) Assessee by : Ms. Ritu Kamal Kishor Department by : Shri V. Sreekar Date of Hearing : 04.06.2021 Date of Pronouncement : 07.06.2021 O R D E R P…

S. Arjun Singh v. CWT (41 Taxmann 272) — Cited in 4 Judgments | BharatTax