Romer Labs Singapore Pte. Ltd. v. ADIT, Tax Circle 2(1), 5.4 International Taxation

30 Taxmann.com 362High Court2013#20407 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2023.

Judgments citing Romer Labs Singapore Pte. Ltd. v. ADIT, Tax Circle 2(1), 5.4 International Taxation

Airport Authority of India, New Delhi vs. ITO (International Taxation), New Delhi

In the result, both the appeals filed by the assessee in ITA No

ITA 2084/DEL/2016[2014-15]Status: DisposedITAT Delhi05 Sept 2023AY 2014-15

Bench: Shri G.S. Pannu, Hon’Ble & Ms. Astha Chandra

For Appellant: Shri Ruchesh Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 195Section 195(2)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos. 2083 & 2084/Del/2016 Asstt. Years: 2014-15 & 2014-15 Airport Authority of India Vs. ITO (International Rajiv Gandhi Bhawan, Taxation) TDS Safdarjung Airport, Ward-1(1) New Delhi – 110 003 New Delhi. PAN AAACA6412D (Appellant) (Respondent) Assessee by: Shri Ruchesh Sinha, Advocate Department by: Shri Sanjay Kumar, Sr. DR Date of Hearing: 18.07.2023 Date of 05.09.2023 pronouncement: O R D E R PER ASTHA CHANDRA, JM Two appeals filed by the assessee arise out of two…

Airport Authority of India, New Delhi vs. ITO (International Taxation), New Delhi

In the result, both the appeals filed by the assessee in ITA No

ITA 2083/DEL/2016[2014-15]Status: DisposedITAT Delhi05 Sept 2023AY 2014-15

Bench: Shri G.S. Pannu, Hon’Ble & Ms. Astha Chandra

For Appellant: Shri Ruchesh Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 195Section 195(2)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos. 2083 & 2084/Del/2016 Asstt. Years: 2014-15 & 2014-15 Airport Authority of India Vs. ITO (International Rajiv Gandhi Bhawan, Taxation) TDS Safdarjung Airport, Ward-1(1) New Delhi – 110 003 New Delhi. PAN AAACA6412D (Appellant) (Respondent) Assessee by: Shri Ruchesh Sinha, Advocate Department by: Shri Sanjay Kumar, Sr. DR Date of Hearing: 18.07.2023 Date of 05.09.2023 pronouncement: O R D E R PER ASTHA CHANDRA, JM Two appeals filed by the assessee arise out of two…

Alstom T&D India Limited, Chennai vs. DCIT, Chennai

In the result, both the appeals of the assessee and Revenue are partly allowed for statistical purposes

ITA 2090/CHNY/2014[2007-08]Status: DisposedITAT Chennai23 Mar 2018AY 2007-08

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Appellant: Shri Tushar Jarwal, AdvocateFor Respondent: Shri S. Bharath, CIT
Section 32(1)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2079/Chny/2014 "नधा"रण वष" / Assessment Year : 2007-08 The Assistant Commissioner of M/s Areva T & D India Limited, Income Tax, v. (Now Alstom India T & D India Large Taxpayer Unit-1, Ltd.), Chennai - 600 101. 19/1, IOC Building, GST Road, Pallavaram, Chennai - 600 043. PAN : AAACG 2115 R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपी…

ACIT, Chennai vs. Areva T & D India Limited, Chennai

In the result, both the appeals of the assessee and Revenue are partly allowed for statistical purposes

ITA 2079/CHNY/2014[2007-2008]Status: DisposedITAT Chennai23 Mar 2018AY 2007-2008

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Appellant: Shri Tushar Jarwal, AdvocateFor Respondent: Shri S. Bharath, CIT
Section 32(1)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2079/Chny/2014 "नधा"रण वष" / Assessment Year : 2007-08 The Assistant Commissioner of M/s Areva T & D India Limited, Income Tax, v. (Now Alstom India T & D India Large Taxpayer Unit-1, Ltd.), Chennai - 600 101. 19/1, IOC Building, GST Road, Pallavaram, Chennai - 600 043. PAN : AAACG 2115 R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपी…

Romer Labs Singapore Pte. Ltd. v. ADIT, Tax Circle 2(1), 5.4 International Taxation (30 Taxmann.com 362) — Cited in 4 Judgments | BharatTax