Rolls Royce Singapore (P) Ltd. v. ADIT

202 Taxmann 45Reported decision#19782 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2023.

Judgments citing Rolls Royce Singapore (P) Ltd. v. ADIT

Rolls Royce Singapore (P) Ltd. v. ADIT (202 Taxmann 45) — Cited in 4 Judgments | BharatTax