Rohini Builders v. DCIT

203 Taxmann 218High Court2011#11257 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2020 to 2025.

Sections most often in play

Section 68 of the Income Tax Act

Issues it is cited on

section 143(l)(a)section 39section 145(2)paper companyprincipal officersection 131(1a)live linksection 35commercial expediencyentry operatoraddition u/s 68reasoned order

Judgments citing Rohini Builders v. DCIT

ACIT, New Delhi vs. Filatex India Limited, Delhi

ITA 5000/DEL/2024[2015-16]Status: DisposedITAT Delhi30 Jun 2025AY 2015-16

Bench: Shri Satbeer Singh Godara & Shri Manish Agarwal

…ITA Nos.4635, 5000, 2060, 4999, 4648, 3988, 2061, 1455, 2062 & 1456/Del/2024 & C.O.Nos.11, 32, 33, 34/Del/2025 & 89, 90 & 91/Del/2024 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA Nos.4635, 5000, 2060, 4999, 4648, 3988, 2061, 1455, 2062 & 1456/Del/2024 & C.O.Nos.11, 32, 33, 34/Del/2025 & 89, 90 & 91/Del/2024 (Assessment Years 2013-14, 2015-16, 2016-17, 2017-18, 2019-20, 2020-2 & 2021-22) S1. No ITA/CO No(s) Asst. Year(s) Appeal(s) by Appellant vs. Respondent Appellant Respondent 1. 4635/Del/2024 2013-1…

Deepak Kumar Shah, Ramganjmandi vs. Income Tax Officer, Kota

In the result, the appeal of the assessee stands allowed with no orders as to costs

ITA 426/JPR/2024[2017-18]Status: DisposedITAT Jaipur15 Jul 2024AY 2017-18

Bench: Hearing.

For Appellant: Shri S.L. Poddar, AdvocateFor Respondent: Shri Rajesh Kumar Meena, Addl. CIT-DR
Section 131Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC’’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 426/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2017-18 Shri Deepak Kumar Shah cuke The ITO Vs. Bazar No. 1, Ramganj Mandi Ward- Kota Kota -326 519 Kota LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADDPK 1529 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri S.L. Poddar, Advocate jktLo dh vksj ls@Revenue by: Shri Rajesh Kumar Meena, Addl. CIT-DR lquokbZ dh rkjh[k@…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9158/DEL/2019[2017-18]Status: DisposedITAT Delhi11 Feb 2022AY 2017-18

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9157/DEL/2019[2016-17]Status: DisposedITAT Delhi11 Feb 2022AY 2016-17

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9156/DEL/2019[2015-16]Status: DisposedITAT Delhi11 Feb 2022AY 2015-16

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9155/DEL/2019[2014-15]Status: DisposedITAT Delhi11 Feb 2022AY 2014-15

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9154/DEL/2019[2013-14]Status: DisposedITAT Delhi11 Feb 2022AY 2013-14

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Rr Carwell Pvt Ltd, New Delhi vs. DCIT Central Circle-4, New Delhi

In the result, appeals filed by the assessee for AY

ITA 9153/DEL/2019[2012-13]Status: DisposedITAT Delhi11 Feb 2022AY 2012-13

Bench: Shri R.K. Panda & Ms. Suchitra Kamble

For Appellant: Shri Gurjeet Singh, C.A. &For Respondent: Smt. Sushma Singh, CIT-DR
Section 132Section 143(1)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos.9153, 9154, 9155, 9156, 9157 & 9158/Del./2019 Assessment Years 2012-13, 2013-14, 2014-15, 2015-16, 2016-17 & 2017-18 R R Carwell Pvt. Ltd., The DCIT, 149A, 1st Floor, Baba House, Kilokari, Opp. vs., Central Circle-4, Maharani Bagh, New Delhi – 110 014 New Delhi. PAN AAFCR1764E (Appellant) (Respondent) For Assessee : Shri Gurjeet Singh, C.A. & Shri Shantanu Jain, C.A. For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 15.11.2021 Date of Pronouncem…

Neotech Nutrients Pvt. Ltd., New Delhi vs. ACIT Circle-18(1), New Delhi

In the result, the Assessee’s Appeal is partly allowed

ITA 5140/DEL/2019[2010-11]Status: DisposedITAT Delhi29 Sept 2020AY 2010-11

Bench: Shri H.S. Sidhu & Shri Anil Chaturvedi(Through Video Conference) A.Y. : 2010-11

Section 143(3)Section 147Section 148Section 68

…ITA NO. 5140/DEL/2019 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC-2’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) A.Y. : 2010-11 M/S NEOTECH NUTRIENTS Vs. ACIT, CIRCLE 18(1), PVT. LTD. NEW DELHI 306, MODI TOWER-98, NEHRU PLACE, NEW DELHI – 110 019 (PAN: AADCN0622M) (Appellant) (Respondent) Assessee by Sh. Shaantanu Jain, Advocate Department by Sh. Umeshtakyar, Sr. DR. ORDER PER H.S. SIDHU, JM: This appeal filed by the Assessee is directed against the impugned order dated 30.03.2019 passed by the Ld. CIT(A)-37, New Delhi i…

Rohini Builders v. DCIT (203 Taxmann 218) — Cited in 9 Judgments | BharatTax