Rites Ltd. v. CIT

83 Taxmann.com 267High Court2017#25729 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Rites Ltd. v. CIT

Mitsubishi Corporation, New Delhi vs. DDIT, New Delhi

ITA 193/DEL/2013[2008-09]Status: DisposedITAT Delhi30 May 2019AY 2008-09

Bench: Hon’Ble, Shri G.D. Agrawal & Shri Kuldip Singh

For Appellant: Shri M.S. Syali, Senior AdvocateFor Respondent: Shri G.K. Dhall, CIT DR (International Taxation)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE HON’BLE VICE PRESIDENT, SHRI G.D. AGRAWAL and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.4659/Del./2011 (ASSESSMENT YEAR : 2005-06) ITA No.5769/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.152/Del./2012 (ASSESSMENT YEAR : 2007-08) ITA No.193/Del./2013 (ASSESSMENT YEAR : 2008-09) M/s. Mitsubishi Corporation, vs. DDIT, Birla Towers, 3rd Floor, Circle 3 (1), Rear Side 25, Barakhamba Road, International Taxation New Delhi – 110 001. New Delhi. (PAN : AACCM7020P) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri M.S. Syali, Senior Advocate Shri Taran…

Mitsubishi Corporation, New Delhi vs. DDIT, New Delhi

ITA 152/DEL/2012[2007-08]Status: DisposedITAT Delhi30 May 2019AY 2007-08

Bench: Hon’Ble, Shri G.D. Agrawal & Shri Kuldip Singh

For Appellant: Shri M.S. Syali, Senior AdvocateFor Respondent: Shri G.K. Dhall, CIT DR (International Taxation)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE HON’BLE VICE PRESIDENT, SHRI G.D. AGRAWAL and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.4659/Del./2011 (ASSESSMENT YEAR : 2005-06) ITA No.5769/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.152/Del./2012 (ASSESSMENT YEAR : 2007-08) ITA No.193/Del./2013 (ASSESSMENT YEAR : 2008-09) M/s. Mitsubishi Corporation, vs. DDIT, Birla Towers, 3rd Floor, Circle 3 (1), Rear Side 25, Barakhamba Road, International Taxation New Delhi – 110 001. New Delhi. (PAN : AACCM7020P) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri M.S. Syali, Senior Advocate Shri Taran…

Mitsubishi Corporation, New Delhi vs. DDIT, New Delhi

ITA 4659/DEL/2011[2005-06]Status: DisposedITAT Delhi30 May 2019AY 2005-06

Bench: Hon’Ble, Shri G.D. Agrawal & Shri Kuldip Singh

For Appellant: Shri M.S. Syali, Senior AdvocateFor Respondent: Shri G.K. Dhall, CIT DR (International Taxation)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE HON’BLE VICE PRESIDENT, SHRI G.D. AGRAWAL and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.4659/Del./2011 (ASSESSMENT YEAR : 2005-06) ITA No.5769/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.152/Del./2012 (ASSESSMENT YEAR : 2007-08) ITA No.193/Del./2013 (ASSESSMENT YEAR : 2008-09) M/s. Mitsubishi Corporation, vs. DDIT, Birla Towers, 3rd Floor, Circle 3 (1), Rear Side 25, Barakhamba Road, International Taxation New Delhi – 110 001. New Delhi. (PAN : AACCM7020P) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri M.S. Syali, Senior Advocate Shri Taran…

Rites Ltd. v. CIT (83 Taxmann.com 267) — Cited in 3 Judgments | BharatTax