Rita Rajkumar Kochhar v. ITO

81 Taxmann.com 47Supreme Court of India2017#21554 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2022.

Judgments citing Rita Rajkumar Kochhar v. ITO

RAMESHBHAI ARVINDBHAI PATEL,VADODARA vs. THE ITO, WARD-3(1)(4), VADODARA

In the result, ground number 2 of the assessee’s appeal is dismissed

ITA 459/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad17 May 2022AY 2013-14
For Appellant: Shri P.B. Parmar, A.RFor Respondent: Shri Umesh Agarwal, Sr. D.R
Section 44ASection 50C

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 458 & 459/Ahd/2019 Assessment Year 2012-13 & 2013-14 Rameshbhai Arvindbhai The ITO, Patel, Shaktidham Mandir, Ward-3(1)(4), Baugh Faliya, Baniyara, Vs Aayakar Bhavan, Tal. Waghodia, Race course circle, Vadodara-391510 Vadodara-390007 PAN: AVZPP5102A (Respondent) (Appellant) Assessee by: Shri P.B. Parmar, A.R. Revenue by: Shri Umesh Agarwal, Sr. D.R. Date of hearing : 05-05-2022 Date of pronouncement : 17-05-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYA…

RAMESHBHAI ARVINDBHAI PATEL,VADODARA vs. THE ITO, WARD-3(1)(4), VADODARA

In the result, ground number 2 of the assessee’s appeal is dismissed

ITA 458/AHD/2019[2012-13]Status: DisposedITAT Ahmedabad17 May 2022AY 2012-13
For Appellant: Shri P.B. Parmar, A.RFor Respondent: Shri Umesh Agarwal, Sr. D.R
Section 44ASection 50C

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 458 & 459/Ahd/2019 Assessment Year 2012-13 & 2013-14 Rameshbhai Arvindbhai The ITO, Patel, Shaktidham Mandir, Ward-3(1)(4), Baugh Faliya, Baniyara, Vs Aayakar Bhavan, Tal. Waghodia, Race course circle, Vadodara-391510 Vadodara-390007 PAN: AVZPP5102A (Respondent) (Appellant) Assessee by: Shri P.B. Parmar, A.R. Revenue by: Shri Umesh Agarwal, Sr. D.R. Date of hearing : 05-05-2022 Date of pronouncement : 17-05-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYA…

PR COMMISSIONER OF vs. M/S WIPRO LIMITED

In the result, the appeal is disposed of in terms

ITA/464/2017HC Karnataka09 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 10ASection 260Section 260ASection 32

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.464 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX, KORAMANGALA BENGALURU. 2. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BENGALURU. ... APPELLANTS (BY SRI. E.I. SANMATHI, ADV.,) AND: M/S. WIPRO LIMITED DODDAKANNELLI SARJAPUR ROAD BENGALURU-560025 PAN: AAACW0387R. ... RESPONDENT (BY SRI. S. GANESH, SR. COUNSEL FOR SRI. SANDEEP HUILGOL, ADV., FOR SRI. R.B. KRISHNA, A…

THE PR. COMMISSIONER OF INCOME -TAX vs. M/S KAWASAKI MICRO ELECTRONICS INC

The appeal is disposed of

ITA/341/2016HC Karnataka09 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 195Section 260Section 260ASection 30Section 32Section 37Section 40

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.341 OF 2016 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME-TAX INTERNATIONAL TAXATION 7TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORMANGALA BANGALORE-560095. 2. THE INCOME-TAX OFFICER INTERNATIONAL TAXATION WARD-1(2), 4TH FLOOR BMTC BUILDING, 80 FEET ROAD KORMANGALA, BANGALORE-560095. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. KAWASAKI MICRO ELECTRONICS INC. 17TH FLOOR, CONCORDE BLOCK UB…

Rita Rajkumar Kochhar v. ITO (81 Taxmann.com 47) — Cited in 4 Judgments | BharatTax