Srinivas Rudrappa, Bangalore vs. Income Tax Officer, TDS, Ward-3(1), Bangalore
In the result, both the appeals filed by the assessee stands allowed
ITA 703/BANG/2022[2014-15]Status: DisposedITAT Bangalore02 Dec 2022AY 2014-15
Bench: Smt. Beena Pillai & Shri. Laxmi Prasad Sahu
For Appellant: Shri Rajiv C Nulvi, C.A : Smt. Priyadarshini
Section 133ASection 194HSection 201Section 201(1)
…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SMT. BEENA PILLAI, JUDICIAL MEMBER AND SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 702 & 703/Bang/2022 Assessment Years : 2013-14 & 2014-15 Shri Srinivas Rudrappa, #845, 5th Main, 11th Cross, The Income Tax Capital School, RBI Officer, Layout, TDS, Ward 3(1), JP Nagar, 7th Phase, Bengaluru. Vs. Bengaluru. PAN : ASLPR 7967 E APPELLANT RESPONDENT Assessee by : Shri Rajiv C Nulvi, C.A : Smt. Priyadarshini Revenue by Baseganni, Addl.CIT (DR) Date of Hearing : 18-10-2022 Date of Pronouncement : 02-12-2022 ORDER PER BENCH These two appeals h…
