Reliance Petroproducts Pvt. Ltd. 322 ITR 158, Price Water Coopers Pvt. Ltd. v. CIT

178 Taxmann 242High Court2009#19573 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2025.

Judgments citing Reliance Petroproducts Pvt. Ltd. 322 ITR 158, Price Water Coopers Pvt. Ltd. v. CIT

Sms Concast Ag, Delhi vs. ACIT Circle-3(1)(2) International Taxation, Delhi

In the result, the appeal of the assessee is allowed

ITA 1444/DEL/2022[2017-18]Status: DisposedITAT Delhi06 Jan 2025AY 2017-18

Bench: Shri Ramit Kochar & Shri Sudhir Kumar

For Appellant: Sh. Rohit Jain, AdvocateFor Respondent: Sh. Abhishek Deval, Sr. DR

Section 271(1)Section 271(1)(c)Section 80Section 80GSection 80HSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘I’: NEW DELHI) BEFORE SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER AND SHRI SUDHIR KUMAR, JUDICIAL MEMBER ITA No:-1444/Del/2019 (Assessment Year- 1999-2000) LT Foods Unit 134, 1st Floor, Addl. CIT Special Rectangle, Saket Distt. Vs. Range-5 Centre, New Delhi-110017 New Delhi PAN No:AAACL0259K APPELLANT RESPONDENT Appellant by: Sh. Rohit Jain, Advocate Sh. Shivam Gupta, AR Respondent by : Sh. Abhishek Deval, Sr. DR Date of Hearing : 08.05.2025 Date of Pronouncement: 28.05.2025 ORDER PER SUDHIR KUMAR, JM The appeal by assessee is preferred against the order of Commissio…

Jaypee Cement Corporation Limited, Noida vs. ACIT Circle 5(1)(1), Noida

In the result, the appeal of the assessee is allowed and stay application of the assessee is dismissed

ITA 1070/DEL/2023[2017-18]Status: DisposedITAT Delhi11 Sept 2023AY 2017-18

Bench: Shri Saktijit Dey & Shri M. Balaganeshm/S. Jaypee Cement Vs. Acit, Corporation Ltd, Circle-5(1)(1), Sector-128, Gautam Noida Budh Nagar, Noida (Appellant) (Respondent) Pan: Aaacz2168D

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Mr. Waseem Arshad, CIT DR

Section 143(1)Section 270ASection 32A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI Before Shri Saktijit Dey, Vice President and SHRI M. Balaganesh, Accountant Member M/s. Jaypee Cement Vs. ACIT, Corporation Ltd, Circle-5(1)(1), Sector-128, Gautam Noida Budh Nagar, Noida (Appellant) (Respondent) PAN: AAACZ2168D SA No. 192/Del/2023 (In ITA No. 1070/Del/2023) (Assessment Year: 2017-18) M/s. Jaypee Cement Vs. ACIT, Corporation Ltd, Circle-5(1)(1), Sector-128, Gautam Budh Noida Nagar, Noida (Appellant) (Respondent) PAN: AAACZ2168D Assessee by : Shri Ajay Vohra, Sr. Adv Shri V. K. Garg, Adv Shri Ashish Gupta Revenue by: Mr. Waseem Arshad, CIT…

ITO, New Delhi vs. M/S. Sitashri Trading & Finance Pvt. Ltd., New Delhi

The appeal of the assessee is dismissed

ITA 2295/DEL/2015[2011-12]Status: DisposedITAT Delhi01 Oct 2018AY 2011-12

Bench: Shri H.S. Sidhu & Shri L.P. Sahuasstt. Year: 2011-12

For Appellant: Shri Sanjiv Jain, CAFor Respondent: Shri Vijay Kumar Tiwari, Sr.DR

Section 10Section 10(38)Section 115JSection 14Section 143(2)Section 14A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2011-12 ITO Sitashri Trading & Finance Pvt.Ltd. Ward-23(4), A-6, Room No. 246, Connaught Place C.R. Building New Delhi Vs. New Delhi – 110 002 PAN AABCS0182P (Appellant) (Respondent) Department by: Shri Vijay Kumar Tiwari, Sr.DR Assessee by : Shri Sanjiv Jain, CA Date of Hearing 09/07/2018 Date of 01/10/2018 pronouncement O R D E R PER L.P. SAHU, A.M This is an appeal filed by the revenue against the order of the Ld. CIT(OSD)(Appeals)-8, Delhi dated 27.2.2015 f…

M/S. Dhansar Engineering (P) Ltd., Dhanbad vs. ACIT, C.C. - VII, Kolkata

In the result, the appeals of assessee are allowed

ITA 921/KOL/2011[2005-06]Status: DisposedITAT Kolkata10 Jun 2016AY 2005-06

Bench: : Shri P.M. Jagtap & Shri S.S.Viswanethra Ravi

For Appellant: Shri Amit Kumar, ACA, Ld.ARFor Respondent: Shri Sridhar Bhattacharya, JCIT, Ld.DR

Section 132Section 132(4)Section 139(1)Section 153ASection 271(1)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, “C” BENCH, KOLKATA Before : Shri P.M. Jagtap , Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member I.T.A Nos. 921 & 922/Kol/2011 A.Ys. 2005-06 & 2006-07 M/s. Dhansar Engineering P.Ltd Vs. ACIT, CC-VII, Kolkata PAN: AABCD 5271E (Appellant) (Respondent) For the Appellant/assessee : Shri Amit Kumar, ACA, Ld.AR For the Respondent/department: Shri Sridhar Bhattacharya, JCIT, Ld.DR Date of Hearing: 12-04-2016 Date of Pronouncement: 10 -06-2015 ORDER SHRI S.S.VISWANETHRA RAVI, JM These two appeals of the asessee arise out of the two separate orders of th…