Rekha Krishnaraj v. ITO

85 Taxmann.com 256Supreme Court of India2017#18863 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Sections most often in play

Section 249(2)Section 249(3)Section 5 of the Limitation Act

Judgments citing Rekha Krishnaraj v. ITO

UMASHANKAR BHAGWATI PATWA,MUMBAI vs. INCOME TAX DEPARTMENT NATIONAL E-ASSESSMENT CENTRE (DCIT, CIRCLE 20(1), MUMBAI

In the result, appeal of the assessee is allowed for statistical purposes

ITA 4893/MUM/2024[2018-19]Status: DisposedITAT Mumbai29 Nov 2024AY 2018-19

Bench: Shri Om Prakash Kant & Shri Sandeep Singh Karhailassessment Year: 2018-19

For Appellant: Ms. Mitali ParekhFor Respondent: Ms. Rajeshwari Menon, SR AR
Section 249(2)Section 249(3)Section 250Section 5Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “F”, MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER Assessment Year: 2018-19 Umashankar Bhagwati Income Tax Patwa Department 39/2845 Abhyudaya Nagar, National E- G D Ambedkar Marg, Assessment Centre Kalachowki (DCIT, Circle Vs. Mumbai - 400033 20(1)) PAN: ABPPP2133F DCIT, Circle 20(1), 113, Piramal Chambers, Lalbaugh Parel Mumbai – 400012 (Appellant) (Respondent) Present for: Assessee by : Ms. Mitali Parekh Revenue by : Ms. Rajeshwari Menon, SR AR Date of Hearing : 28.11.2024 Date of Pronouncement : 29.…

M/S. ASIATIC BEARING COMPANY, RAJKOT vs. THE PR. CIT-1, RAJKOT, RAJKOT

In the result, the appeal of the assessee is allowed

ITA 67/RJT/2022[2012-13]Status: HeardITAT Rajkot10 Nov 2023AY 2012-13

Bench: Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

For Appellant: Shri Samir Jani, A.RFor Respondent: Shri Shramdeep Sinha, CIT-D.R
Section 133(6)Section 142Section 143Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT] Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2012-13 Asiatic Bearing Co. The PCIT-1, C1/18, Aji GIDC Phase-1, Aaykar Bhavan, Rajkot Vs Race Course Ring Road, PAN: AADFA4982G Rajkot (Appellant) (Respondent) Assessee by: Shri Samir Jani, A.R. Revenue by: Shri Shramdeep Sinha, CIT-D.R. Date of hearing : 02-11-2023 Date of pronouncement : 10-11-2023 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This assessee’s appeal for A.Y. 2012-13, arise…

SHRI ANKUSH GOKHROO,JAIPUR vs. INCOME TAX OFFICER, JAIPUR

In the result, the appeal filed by the assessee is partly allowed for

ITA 387/JPR/2018[2014-15]Status: DisposedITAT Jaipur30 Jun 2022AY 2014-15

Bench: Or At The Time Of Hearing.” 2. The Assessee Is An Individual & Engaged In The Business Of Trading Of Diamond & Color Stones Through His Proprietorship Concern

For Appellant: Shri Piyush Chhajed, CAFor Respondent: Shri Saroj Kumar Dubey, CIT
Section 133(6)Section 143(2)Section 143(3)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 387/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2014-15 cuke Shri Ankush Gokhroo The ITO, Vs. Prop. M/s Gokhroo Gems, Ward-1(5) J-89, Flat No. 402, Gurukurpa Apartment, Jaipur. Adrash Nagar, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AGAPG 6075 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Piyus…

ACIT 16(2)(3), MUMBAI vs. CHAMPALAL S. SHAH, MUMBAI

In the result, the appeal filed by the assessee in ITA No

ITA 2415/MUM/2014[2006-07]Status: DisposedITAT Mumbai03 Oct 2017AY 2006-07

Bench: Shri Saktijit Dey & Shri Ramit Kocharआमकय अऩीर सं./I.T.A. No. 1295/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Shri Champalal S. Shah, Income Tax Officer – 16(2)(3), A-8, Maulana Shaukat Ali Pratyakshakar Bhavan, V. Road, Matru Mandir, Grant Road (East), Mumbai 400 007. Mumbai – 400007. स्थामी रेखा सं./ Pan : Aahps4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No. 2415/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Income Tax Officer – 16(2)(3), Shri Champalal S. Shah, B-33, Pannalal Terrace, Pratyakshakar Bhavan, V. 2N D Floor, Grant Road (E), 2N D Floor, Matru Mandir, Mumbai 400 007. Tardeo Road, Mumbai 400 007. स्थामी रेखा सं./ Pan : Aahps4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. Assessee By Shri Rushabh Mehta Revenue By : Shri P.R. Ghosh, Cit D.R.

For Respondent: Shri P.R. Ghosh, CIT D.R
Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आमकय अऩीर सं./I.T.A. No. 1295/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Shri Champalal S. Shah, Income Tax Officer – 16(2)(3), A-8, Maulana Shaukat Ali Pratyakshakar Bhavan, v. Road, Matru Mandir, Grant Road (East), Mumbai 400 007. Mumbai – 400007. स्थामी रेखा सं./ PAN : AAHPS4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No. 2415/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Inco…

CHAMPALAL S. SHAH,MUMBAI vs. ITO 16(2)(3), MUMBAI

In the result, the appeal filed by the assessee in ITA No

ITA 1295/MUM/2014[2006-07]Status: DisposedITAT Mumbai03 Oct 2017AY 2006-07

Bench: Shri Saktijit Dey & Shri Ramit Kocharआमकय अऩीर सं./I.T.A. No. 1295/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Shri Champalal S. Shah, Income Tax Officer – 16(2)(3), A-8, Maulana Shaukat Ali Pratyakshakar Bhavan, V. Road, Matru Mandir, Grant Road (East), Mumbai 400 007. Mumbai – 400007. स्थामी रेखा सं./ Pan : Aahps4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No. 2415/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Income Tax Officer – 16(2)(3), Shri Champalal S. Shah, B-33, Pannalal Terrace, Pratyakshakar Bhavan, V. 2N D Floor, Grant Road (E), 2N D Floor, Matru Mandir, Mumbai 400 007. Tardeo Road, Mumbai 400 007. स्थामी रेखा सं./ Pan : Aahps4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. Assessee By Shri Rushabh Mehta Revenue By : Shri P.R. Ghosh, Cit D.R.

For Respondent: Shri P.R. Ghosh, CIT D.R
Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आमकय अऩीर सं./I.T.A. No. 1295/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Shri Champalal S. Shah, Income Tax Officer – 16(2)(3), A-8, Maulana Shaukat Ali Pratyakshakar Bhavan, v. Road, Matru Mandir, Grant Road (East), Mumbai 400 007. Mumbai – 400007. स्थामी रेखा सं./ PAN : AAHPS4629Q (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No. 2415/Mum/2014 (नििाारण वषा / Assessment Year : 2006-07) बिाम/ Inco…