Referring to Commissioner, Central Excise and Customs, Kerala v. M/s. Larsen and Toubro Limited

2015 SCC OnLine SC 738Reported decision2015#1894 most cited
60

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2015.

Judgments citing Referring to Commissioner, Central Excise and Customs, Kerala v. M/s. Larsen and Toubro Limited

M/S Vibhutigudda Mines Pvt. Ltd., & Others vs. State of Karnataka & Others

WP/31181/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S S B Minerals (A Registered Partnership Firm) vs. State of Karnataka

WP/15990/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

Veerabhadrappa Sangappa & Co vs. State of Karnataka

WP/15825/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Vibhutigudda Mines Pvt Ltd vs. The State of Karnataka

WP/17580/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S M Hanumanth Rao vs. State of Karnataka & Others

WP/31266/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Associated Mining Company vs. State of Karnataka

WP/31144/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S B Ashwathnarayana Singh & Co vs. State of Karnataka

WP/15782/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

H.G.Rangangoud vs. State of Karnataka

WP/31147/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Milan Minerals Pvt Ltd vs. The State of Karnataka

WP/863/2009HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Kariganur Mineral Mining Industry vs. State of Karnataka

WP/15991/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S.V S Lad & Sons vs. State of Karnataka

WP/17002/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

Smt K M Parvathamma vs. State of Karnataka

WP/16144/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S.Hind Traders vs. The State of Karnataka

WP/31185/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

Sri H G Rangangoud vs. State of Karnataka

WP/17001/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Nadeem Minerals vs. State of Karnataka & Others

WP/31149/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Kanhaiyalal Dudheria vs. State of Karnataka

WP/31233/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Lakshminarayana Mining Company vs. State of Karnataka

WP/15431/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Garudadhri Impex Pvt. Ltd vs. State of Karnataka

WP/39190/2010HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

M/S Canara Minerals Private Limited vs. State of Karnataka

WP/13803/2008HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…

Bellary Mining Corporation Ltd vs. State of Karnataka

WP/60230/2009HC Karnataka03 Dec 2015

Bench: B.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)

…-: 1 :- IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 03RD DAY OF DECEMBER, 2015 PRESENT THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, ACTING CHIEF JUSTICE AND THE HON'BLE MRS. JUSTICE B.V.NAGARATHNA Writ Petition Nos.2642/2009 (GM-MM-S) c/w 44793/2013, 13595/2008, 13516/2008, 13654/2008, 13803/2008, 14157/2008, 14802/2008, 30927/2008, 30928/2008, 30995/2008, 31128/2008, 31129/2008, 31141/2008, 31142/2008, 31143/2008, 31144/2008, 31145/2008, 31146/2008, 31147/2008, 31148/2008, 31149/200…