Sri Lalit Murarka, Cuttack vs. ITO, Cuttack
In the result, the appeal of the assessee in ITA No
ITA 409/CTK/2015[2010-11]Status: DisposedITAT Cuttack10 Mar 2021AY 2010-11
Bench: Shri C.M. Garg, Jm & Shri L.P. Sahu, Am आयकर अपीऱ सं./Ita No.188 & 409/Ctk/2015 (नििाारण वषा / Assessment Year :2010-2011) Sri Lalit Murarka, Vs. Cit, Cuttack Prop- M/S Subham, Kanika Chhak, Cuttack Pan No. : Apmpm 9441 C (अऩीलाथी /Appellant) (प्रत्यथी / Respondent) .. ननधाारिती की ओर से /Assessee By : Shri S.N.Sahu/Somnath Sahoo, Advs िाजस्व की ओर से /Revenue By : Shri M.K.Gautam, Cit Dr सुनवाई की तािीख / Date Of Hearing : 08/03/2021 घोषणा की तािीख/Date Of Pronouncement : 09/03/2021 आदेश / O R D E R Per Bench: The Assessee Has Filed These Two Appeals I.E.
For Appellant: Shri S.N.Sahu/Somnath Sahoo, AdvsFor Respondent: Shri M.K.Gautam, CIT DR
Section 143(3)Section 144Section 263Section 263(1)
…आयकर अपीऱीय अधिकरण, कटक न्यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK BEFORE SHRI C.M. GARG, JM & SHRI L.P. SAHU, AM आयकर अपीऱ सं./ITA No.188 & 409/CTK/2015 (नििाारण वषा / Assessment Year :2010-2011) Sri Lalit Murarka, Vs. CIT, Cuttack Prop- M/s Subham, Kanika Chhak, Cuttack PAN No. : APMPM 9441 C (अऩीलाथी /Appellant) (प्रत्यथी / Respondent) .. ननधाारिती की ओर से /Assessee by : Shri S.N.Sahu/Somnath Sahoo, Advs िाजस्व की ओर से /Revenue by : Shri M.K.Gautam, CIT DR सुनवाई की तािीख / Date of Hearing : 08/03/2021 घोषणा की तािीख/Date of Pronouncement : 09/03/2021 आदेश / O R D E R Per Ben…
