Ravinder Kumar v. ITO

273 Taxmann 369High Court2020#15576 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 143(3)Section 44AD Section 69A Section 115BBE Section 139(1)Section 147 Section 148 Section 68

Issues it is cited on

addition u/s 68 section 44 section 115bb section 115b section 115bbe section 115 undisclosed income section 69a section 69 section 68 section 11 previous year

Judgments citing Ravinder Kumar v. ITO

KUNHABDULLA,KOZHIKODE vs. ITO WARD 2(2), KOZHIKODE

In the result, the appeal filed by the assessee stands dismissed

ITA 983/COCH/2022[2012-13]Status: DisposedITAT Cochin14 May 2025AY 2012-13

Bench: Shri Inturi Rama Rao, Am & Shri Soundararajan K., Jm Assessment Year: 2012-13 Kunhabdulla .......... Appellant Theerkandiyil House, Chekkiyad Parakkadavu, Kozhikode 673509 [Pan: Bvzpk8798L] Vs. The Income Tax Officer, Ward-2(2), Kozhikode .......... Respondent Appellant By: ------- None ------- Respondent By: Smt. Leena Lal, Sr. D.R. Date Of Hearing: 12.03.2025 Date Of Pronouncement: 14.05.2025

For Appellant: ------- None -------For Respondent: Smt. Leena Lal, Sr. D.R

Section 139(1)Section 143(3)Section 148Section 44

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI SOUNDARARAJAN K., JM Assessment Year: 2012-13 Kunhabdulla .......... Appellant Theerkandiyil House, Chekkiyad Parakkadavu, Kozhikode 673509 [PAN: BVZPK8798L] vs. The Income Tax Officer, Ward-2(2), Kozhikode .......... Respondent Appellant by: ------- None ------- Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 12.03.2025 Date of Pronouncement: 14.05.2025 O R D E R Per: Inturi Rama Rao, AM This appeal filed by the assessee is directed against the order of the National Faceless Appeal Centre, Delhi [CIT(A)], date…

HITESH JAGAT PAREKH,MUMBAI vs. INCOME TAX OFFICER WARD 25(2)(4), MUMBAI

In the result, the appeal filed by the assessee stands dismissed

ITA 4429/MUM/2024[2017-18]Status: DisposedITAT Mumbai23 Dec 2024AY 2017-18

Bench: Shri Sandeep Gosain & Shri Omkareshwar Chidaravs. Ito, Ward 25(2)(4) Hitesh Jagat Prekh R No. 218, Kautilya 2-3, Ground Floor, Shivam Bhavn, C-41 To C-43, Hatkesh Society, N.S. G Block, Bkc, Bandra Road, No.8, Vile Parle (W) (E), Mumbai – 400 056. Mumbai – 400 051. Pan/Gir No. Agqpp9134J (Applicant) (Respondent)

Section 115BSection 143(3)Section 250Section 44ASection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “J-SMC” BENCH MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Vs. ITO, Ward 25(2)(4) Hitesh Jagat Prekh R No. 218, Kautilya 2-3, Ground Floor, Shivam Bhavn, C-41 to C-43, Hatkesh Society, N.S. G Block, BKC, Bandra Road, No.8, Vile Parle (W) (E), Mumbai – 400 056. Mumbai – 400 051. PAN/GIR No. AGQPP9134J (Applicant) (Respondent) Assessee by Shri Govind Javeri Revenue by Shri Asif Karmali, Sr. DR सुनवाई क" तारीख/Date of Hearing 12.12.2024 घोषणा क" तारीख/Date of Pronouncement 23.12.2024 आदेश / ORDER PER SANDEEP GOSAIN, JM: The pr…

SUMIT PRAKASHRAO FULZELE,CHANDRAPUR vs. ITO WARD 2 , CHANDRAPUR

In the result, appeal filed by the assessee is allowed

ITA 35/NAG/2024[2017-18]Status: DisposedITAT Nagpur18 Nov 2024AY 2017-18

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Abhay AgrawalFor Respondent: Shri Abhay Y. Marathe

Section 115BSection 142(1)Section 144Section 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.35/Nag./2024 (Assessment Year : 2017–18) Sumit Prakashrao Fulzele Majara Rai Warora, Chandrapur 442 907 ……………. Appellant PAN – ACLPF1591N v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur Assessee by : Shri Abhay Agrawal Revenue by : Shri Abhay Y. Marathe Date of Hearing – 11/11/2024 Date of Order – 18/11/2024 O R D E R PER K.M. ROY, A.M. The present appeal has been filed by the assessee challenging the impugned order dated 23/11/2023, passed by the learne…

JASPREET KAUR,DELHI vs. INCOME TAX OFFICER WARD 45 (2), DELHI

The appeal of the assessee is allowed

ITA 13/DEL/2024[2017-18]Status: DisposedITAT Delhi08 Aug 2024AY 2017-18

Bench: Shri Kul Bharat & Shri Avdhesh Kumar Mishra

Section 143(3)Section 44ASection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.13/Del/2024, A.Y.2017-18 Jaspreet Kaur, ITO, G-22/1-A, Ward 45(2), Rajouri Garden Delhi Delhi PAN : AIUPK9980H (Appellant) (Respondent) Appellantby Sh. Daljit Singh, Advocate Respondent by Ms. Anupama Singla, Sr. DR Date of Hearing 01/08/2024 Date of Pronouncement 08/08/2024 ORDER PER AVDHESH KUMAR MISHRA, AM This appeal of the Assessment Year (In short, the ‘AY’) 2017-18 preferred by the assessee is directed against the order dated 05.12.2023 passed by…

MOHAMED THAJUDEEN ABUTHAHIR,SIRKALI CHENNAI vs. ITO WARD 2, , NAGAPATTINAM CHENNAI

In the result, appeal filed by the assessee is partly allowed

ITA 650/CHNY/2023[2017-18]Status: DisposedITAT Chennai23 Aug 2023AY 2017-18

Bench: Shri Manjunatha. G, Hon’Bleआयकर अपील सं./Ita No.: 650/Chny/2023 िनधा"रण वष" / Assessment Year: 2017-18 Mohamed Thajudeen Abuthahir, The Income Tax Officer, 17, Railway Road, V. Ward-2, Sirkali – 609 110. Nagapattinam. Tamilnadu. [Pan: Afdpa-4979-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. N. Arjun Raj, Ca ""यथ" क" ओर से/Respondent By : Shri. D. Hema Bhupal, Jcit सुनवाई क" तारीख/Date Of Hearing : 03.08.2023 घोषणा क" तारीख/Date Of Pronouncement : 23.08.2023

For Appellant: Shri. N. Arjun Raj, CAFor Respondent: Shri. D. Hema Bhupal, JCIT

Section 1Section 69A

…आयकर अपीलीय अिधकरण, ‘ए (एस एम सी)’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A (SMC)’ BENCH, CHENNAI "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI MANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 650/Chny/2023 िनधा"रण वष" / Assessment Year: 2017-18 Mohamed Thajudeen Abuthahir, The Income tax Officer, 17, Railway Road, v. Ward-2, Sirkali – 609 110. Nagapattinam. Tamilnadu. [PAN: AFDPA-4979-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. N. Arjun Raj, CA ""यथ" क" ओर से/Respondent by : Shri. D. Hema Bhupal, JCIT सुनवाई क" तारीख/Date of Hearing : 03.08.2023…

FINE GUJRANWALA JEWELLERS,NEW DELHI vs. ITO,WARD-51(3), NEW DELHI

In the result the appeal of the assessee is allowed

ITA 1540/DEL/2022[2017-18]Status: DisposedITAT Delhi27 Mar 2023AY 2017-18

Bench: Shri Anil Chaturvedi & Shri Yogesh Kumar U.S.

For Appellant: Shri K. Sampath, Advocate

Section 285BSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH: ‘B’ NEW DELHI ] BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 1540/DEL/2022 (A.Y. 2017-18) M/s. Fine Gujaranwala Vs. Income Tax Officer, Jewellers, 2630, Bank Street, Ward : 51 (3) Karol Bagh, New Delhi – 110 005. New Delhi. PAN No. AAEFF7028B ( RESPONDENT ) ( APPELLANT ) SA No. 244/Del/2022 (In I.T.A. No. 1540/DEL/2022 (A.Y. 2017-18)) M/s. Fine Gujaranwala Vs. Income Tax Officer, Jewellers, 2630, Bank Street, Ward : 51 (3) Karol Bagh, New Delhi – 110 005. New Delhi. PAN No. AAEFF7028B ( RESPONDENT…