Rasiklal M Parikh v. Assistant Commissioner of Income Tax-19(2), Mumbai

88 Taxmann.com 732High Court2017#21538 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2022.

Judgments citing Rasiklal M Parikh v. Assistant Commissioner of Income Tax-19(2), Mumbai

Rasiklal M Parikh v. Assistant Commissioner of Income Tax-19(2), Mumbai (88 Taxmann.com 732) — Cited in 4 Judgments | BharatTax