RANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS v. STATE OF HARYANA. 12

5 SCC 343Reported decision1998#1136 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS · Brij Lal Muttal · 1998 5 SCC 343 · 5 SCC 343 · 1998 SCC · Supreme Court judgment · Indian tax jurisprudence · case law citation · legal precedent

Judgments citing RANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS v. STATE OF HARYANA. 12

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…ANDHRA PRADESH VS. THUMMALA KRISHNA RAO AND ANOTHER. 10.(2017) 13 SCC 661: M. SANKARANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA…

Showing 1–20 of 99 · Page 1 of 5

RANARAYANAN Vs. DEPUTY COMMISSIONER, BANGALORE. 11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS v. STATE OF HARYANA. 12 (5 SCC 343) — Cited in 99 Judgments | BharatTax