Rampur Engineering Company Ltd. v. CIT

15 Taxmann.com 261High Court2011#19308 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 22(1)section 22section 200asection 234esection 32section 234section 23companyinterest

Judgments citing Rampur Engineering Company Ltd. v. CIT

UNIVERSAL CONVEYOR BELTINGS LTD.,NEW DELHI vs. ACIT, CPC- TDS, VAISHALI , GHAZIABAD

In the result, all the four appeals filed by the assessee are allowed

ITA 3447/DEL/2018[2016-17]Status: DisposedITAT Delhi23 Feb 2023AY 2016-17

Bench: Shri Anil Chaturvedi & Shri C.M. Garg

For Appellant: Shri Rajesh Dua, CAFor Respondent: Ms Kirti Sankratyayan, Sr. DR
Section 200ASection 22Section 22(1)Section 234ESection 32

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : B : NEW DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI C.M. GARG, JUDICIAL MEMBER ITAs No.3444 to 3447/Del/2018 Assessment Year: 2016-17 Universal Conveyor Beltings Ltd., Vs. ACIT, 47-48, Pragati House, CPC-TDS, 402-403, Nehru Place, Vaishali, New Delhi. Ghaziabad. PAN: AAACU1499C (Appellant) (Respondent) Assessee by : Shri Rajesh Dua, CA Revenue by : Ms Kirti Sankratyayan, Sr. DR Date of Hearing : 20.12.2022 Date of Pronouncement : 23.02.2023 ORDER PER C.M. GARG, JM: These appeals filed by the assessee are directed against the consolidated orde…

UNIVERSAL CONVEYOR BELTINGS LTD.,NEW DELHI vs. ACIT, CPC- TDS, VAISHALI , GHAZIABAD

In the result, all the four appeals filed by the assessee are allowed

ITA 3446/DEL/2018[2016-17]Status: DisposedITAT Delhi23 Feb 2023AY 2016-17

Bench: Shri Anil Chaturvedi & Shri C.M. Garg

For Appellant: Shri Rajesh Dua, CAFor Respondent: Ms Kirti Sankratyayan, Sr. DR
Section 200ASection 22Section 22(1)Section 234ESection 32

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : B : NEW DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI C.M. GARG, JUDICIAL MEMBER ITAs No.3444 to 3447/Del/2018 Assessment Year: 2016-17 Universal Conveyor Beltings Ltd., Vs. ACIT, 47-48, Pragati House, CPC-TDS, 402-403, Nehru Place, Vaishali, New Delhi. Ghaziabad. PAN: AAACU1499C (Appellant) (Respondent) Assessee by : Shri Rajesh Dua, CA Revenue by : Ms Kirti Sankratyayan, Sr. DR Date of Hearing : 20.12.2022 Date of Pronouncement : 23.02.2023 ORDER PER C.M. GARG, JM: These appeals filed by the assessee are directed against the consolidated orde…

UNIVERSAL CONVEYOR BELTINGS LTD.,NEW DELHI vs. ACIT, CPC- TDS, VAISHALI , GHAZIABAD

In the result, all the four appeals filed by the assessee are allowed

ITA 3445/DEL/2018[2016-17]Status: DisposedITAT Delhi23 Feb 2023AY 2016-17

Bench: Shri Anil Chaturvedi & Shri C.M. Garg

For Appellant: Shri Rajesh Dua, CAFor Respondent: Ms Kirti Sankratyayan, Sr. DR
Section 200ASection 22Section 22(1)Section 234ESection 32

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : B : NEW DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI C.M. GARG, JUDICIAL MEMBER ITAs No.3444 to 3447/Del/2018 Assessment Year: 2016-17 Universal Conveyor Beltings Ltd., Vs. ACIT, 47-48, Pragati House, CPC-TDS, 402-403, Nehru Place, Vaishali, New Delhi. Ghaziabad. PAN: AAACU1499C (Appellant) (Respondent) Assessee by : Shri Rajesh Dua, CA Revenue by : Ms Kirti Sankratyayan, Sr. DR Date of Hearing : 20.12.2022 Date of Pronouncement : 23.02.2023 ORDER PER C.M. GARG, JM: These appeals filed by the assessee are directed against the consolidated orde…

UNIVERSAL CONVEYOR BELTINGS LTD.,NEW DELHI vs. ACIT, CPC- TDS, VAISHALI , GHAZIABAD

In the result, all the four appeals filed by the assessee are allowed

ITA 3444/DEL/2018[2016-17]Status: DisposedITAT Delhi23 Feb 2023AY 2016-17

Bench: Shri Anil Chaturvedi & Shri C.M. Garg

For Appellant: Shri Rajesh Dua, CAFor Respondent: Ms Kirti Sankratyayan, Sr. DR
Section 200ASection 22Section 22(1)Section 234ESection 32

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : B : NEW DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI C.M. GARG, JUDICIAL MEMBER ITAs No.3444 to 3447/Del/2018 Assessment Year: 2016-17 Universal Conveyor Beltings Ltd., Vs. ACIT, 47-48, Pragati House, CPC-TDS, 402-403, Nehru Place, Vaishali, New Delhi. Ghaziabad. PAN: AAACU1499C (Appellant) (Respondent) Assessee by : Shri Rajesh Dua, CA Revenue by : Ms Kirti Sankratyayan, Sr. DR Date of Hearing : 20.12.2022 Date of Pronouncement : 23.02.2023 ORDER PER C.M. GARG, JM: These appeals filed by the assessee are directed against the consolidated orde…

Rampur Engineering Company Ltd. v. CIT (15 Taxmann.com 261) — Cited in 4 Judgments | BharatTax