Ramilaben B. Patel v. ITO

71 ITR (Trib) 48Income Tax Appellate Tribunal2019#16072 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 69Section 115BBESection 132Section 143(3)Section 153CSection 127Section 13Section 131

Issues it is cited on

section 127section 132(1)loose paperssection 115bbsection 115bsection 115bbeincome-tax officerundisclosed incomeunexplained investmentsection 115section 153csection 69

Judgments citing Ramilaben B. Patel v. ITO

Kailash Chand Maheshwari, Jaipur vs. Deputy Commissioner of Income Tax, Jaipur

ITA 1463/JPR/2024[2015-16]Status: DisposedITAT Jaipur20 May 2025AY 2015-16

Bench: DR. S. SEETHALAKSHMI (Judicial Member)

For Appellant: Shri S. L. Poddar, AdvFor Respondent: Shri Rajesh Ojha, CIT-DR
Section 127Section 132Section 133ASection 144Section 153ASection 57Section 68Section 69C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA Nos. 1463 to 1465/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2015-16 to 2017-18 cuke Kailash Chand Maheshwari DCIT, Vs. 223 Kirti Nagar, Near Kamal and Central Circle-02, Company Tonk Road, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AKQPM5593A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S. L.…

Smt. Permila Devi Yadav, Alwar vs. ITO, Ward-Behror, Alwar

In the result, the appeal of the assessee is allowed

ITA 345/JPR/2024[2010-11]Status: DisposedITAT Jaipur02 Aug 2024AY 2010-11

Bench: SHRI SANDEEP GOSAIN (Judicial Member)

For Appellant: Shri P.C. Parwal, CAFor Respondent: Mrs. Monisha Choudhary, Addl. CIT-DR

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC’’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 345/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2010-11 Smt. Permila Devi Yadav cuke The ITO Vs. Bhoj Ka Bair Hajipur Ward-Behror Bansaiur, Alwar Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABJPY 1796 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri P.C. Parwal, CA jktLo dh vksj ls@Revenue by: Mrs. Monisha Choudhary, Addl. CIT-DR lquokbZ dh rkjh[k@Date of…

Gargi Global Academy Sansthan, Sikar vs. DCIT, Central Circle-2, Jaipur

In the result, both appeals of the assessee are partly allowed

ITA 260/JPR/2024[2016-17]Status: DisposedITAT Jaipur05 Jul 2024AY 2016-17

Bench: DR. S. SEETHALAKSHMI (Judicial Member)

For Appellant: Sh. P. C. Parwal (CA)For Respondent: Sh. Anil Dhaka (CIT)
Section 115BSection 127Section 132Section 133ASection 142(1)Section 143(2)Section 143(3)Section 153CSection 69

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 203/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Vivekanand Shiksha Samiti, DCIT, Vs. Palwas Road, Near Prince Central Circle-02, Jaipur School, Sikar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABAV 9003 C vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 260/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2016-17 cuke…

Vivekanda Shiksha Samiti, Palwas Road, Sikar vs. DCIT, Central Circle-2, Jaipur

In the result, both appeals of the assessee are partly allowed

ITA 203/JPR/2024[2017-18]Status: DisposedITAT Jaipur05 Jul 2024AY 2017-18
For Appellant: Sh. P. C. Parwal (CA)For Respondent: Sh. Anil Dhaka (CIT)
Section 115BSection 127Section 132Section 133ASection 142(1)Section 143(2)Section 143(3)Section 153CSection 69

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, "B" JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA No. 203/JP/2024 निर्धारण वर्ष / Assessment Years : 2017-18 Vivekanand Shiksha Samiti, बनाम DCIT, Palwas Road, Near Prince Vs. Central Circle-02, Jaipur School, Sikar स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AABAV 9003 C अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No. 260/JP/2024 निर्धारण वर्ष / Assessment Years : 2016…

Ram Dev Chandelwal, S/O Shri Heera Lal Chandelwal vs. Income Tax Officer, Ward - Bundi

In the result, appeal of the assessee is allowed

ITA 585/JPR/2023[2017-18]Status: DisposedITAT Jaipur28 Nov 2023AY 2017-18

Bench: Or At The Time Of Hearing.”

For Appellant: Shri S.L. Poddar (Adv.)For Respondent: Smt. Monisha Choudhary (Addl.CIT) a
Section 143(3)Section 250Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 585/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Ram Dev Chandel Income Tax Officer, S/o Shri Neera Lal Chandel Vs. Ward, Bundi Village Karwar, Tehsil- Nainwan, Bundi. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AGHPC 6443 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S.L. Poddar (Adv.…

Sh. Suresh Kumar Agarwal, B-9, Govind Marg, Raja Park, Jaipur vs. ITO, Ward-6(4), Jaipur

In the result, appeal of the assessee is allowed

ITA 426/JPR/2022[2017-18]Status: DisposedITAT Jaipur03 Apr 2023AY 2017-18

Bench: HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

For Appellant: Shri P.C. Parwal, C.AFor Respondent: Shri Anoop Singh (Addl.CIT)
Section 115BSection 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 426/JP/2022 fu/kZkj.k o"kZ@Assessment Year : 2017-18. cuke Shri Suresh kumar Agarwal The Income Tax Officer, Vs. B-9, Govind Marg, Raja Park, Ward 6(4), Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AAYPA 5992 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P.C. Parwal, C.A. jktLo dh vksj ls@ Revenue by : Shri Anoop Singh (Addl.CIT) lquokbZ dh rkj…

Ramilaben B. Patel v. ITO (71 ITR (Trib) 48) — Cited in 6 Judgments | BharatTax