Ramco Industries Ltd. v. Deputy Commissioner of Income-tax, Corporate Circle-2

117 Taxmann.com 382High Court2020#6824 most cited

What is Ramco Industries Ltd. v. Deputy Commissioner of Income-tax, Corporate Circle-2 authority for?

An assessee is entitled to natural justice, including the right to access material relied upon by the authorities, and a violation of this right warrants remanding the matter for fresh adjudication.

16

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2021.

Also referred to as

Ramco Industries Ltd · Deputy Commissioner of Income-tax · remand · natural justice · material not furnished · fresh adjudication · Madras High Court · violation of natural justice

Judgments citing Ramco Industries Ltd. v. Deputy Commissioner of Income-tax, Corporate Circle-2

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/882/2017HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/561/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/502/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/897/2017HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google Ireland Limited vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/506/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/549/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/898/2017HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

The Pr Commissioner of Income Tax vs. M/S Google India Private Ltd

The appeals stand disposed of

ITA/125/2020HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/560/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/507/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/505/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/550/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/564/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/562/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/563/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

M/S Google India Private Ltd vs. The Commissioner of Income Tax

The appeals stand disposed of

ITA/504/2018HC Karnataka17 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF APRIL, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY ITA NO.502/2018 C/W ITA NO.503/2018, ITA NO.504/2018, ITA NO.505/2018, ITA NO.506/2018, ITA NO.507/2018, ITA NO.549/2018, ITA NO.550/2018, ITA NO.560/2018, ITA NO.561/2018, ITA NO.562/2018, ITA NO.563/2018, ITA NO.564/2018, ITA NO.879/2017, ITA NO.882/2017, ITA NO.883/2017, ITA NO.897/2017, ITA NO.898/2017 ITA NO.899/2017, ITA NO.125/2020 IN ITA NO.502/2018 C/W ITA NOS.503/2018, 50…

Ramco Industries Ltd. v. Deputy Commissioner of Income-tax, Corporate Circle-2 (117 Taxmann.com 382) — Cited in 16 Judgments | BharatTax