Ramachandhiran v. C/T. Chennai

43 Taxmann.com 430High Court2014#17915 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2022.

Issues it is cited on

section 79rule of consistencyinterest under section 234badmission of additional evidenceagricultural incomeunexplained expendituresection 234bsection 69csection 234section 23section 263salary

Judgments citing Ramachandhiran v. C/T. Chennai

Shri V Narayana Reddy, Bangalore vs. Income Tax Officer Ward-6(3)(4), Bangalore

In the result, the appeals filed by assessee and revenue stands allowed for statistical purposes

ITA 663/BANG/2019[2015-16]Status: DisposedITAT Bangalore31 May 2022AY 2015-16

Bench: Shri. Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri G.S. Prashanth, CA
Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year Shri Narayana, No. 131, B.B. Road, The Income Tax Officer, Behind Church, ITA No. Ward – 6 (3)(4), Venkatala, 2014-15 1053/Bang/2019 Bangalore. Yelahanka, Bangalore – 560 064. PAN: ATCPS2388L ITA No. Shri V Narayana Reddy, 2014-15 662/Bang/2019 # 110, Ganapathihalli, The Income Tax Chunchanakuppe Post, Officer, ITA No. Janatha Colony, Ward – 6(3)(4), 2015-16 663/Bang/2019 Bengaluru – 562 130 Bangalore. PAN: AKYPR5430K Ass…

Shri V Narayana Reddy, Bangalore vs. Income Tax Officer Ward-6(3)(4), Bangalore

In the result, the appeals filed by assessee and revenue stands allowed for statistical purposes

ITA 662/BANG/2019[2014-15]Status: DisposedITAT Bangalore31 May 2022AY 2014-15

Bench: Shri. Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri G.S. Prashanth, CA
Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year Shri Narayana, No. 131, B.B. Road, The Income Tax Officer, Behind Church, ITA No. Ward – 6 (3)(4), Venkatala, 2014-15 1053/Bang/2019 Bangalore. Yelahanka, Bangalore – 560 064. PAN: ATCPS2388L ITA No. Shri V Narayana Reddy, 2014-15 662/Bang/2019 # 110, Ganapathihalli, The Income Tax Chunchanakuppe Post, Officer, ITA No. Janatha Colony, Ward – 6(3)(4), 2015-16 663/Bang/2019 Bengaluru – 562 130 Bangalore. PAN: AKYPR5430K Ass…

Income Tax Officer, Ward - 6(3)(4), Bangalore vs. Shri Narayana Venkatarama Reddy, Bangalore

In the result, the appeals filed by assessee and revenue stands allowed for statistical purposes

ITA 1053/BANG/2019[2014-15]Status: DisposedITAT Bangalore31 May 2022AY 2014-15

Bench: Shri. Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri G.S. Prashanth, CA
Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year Shri Narayana, No. 131, B.B. Road, The Income Tax Officer, Behind Church, ITA No. Ward – 6 (3)(4), Venkatala, 2014-15 1053/Bang/2019 Bangalore. Yelahanka, Bangalore – 560 064. PAN: ATCPS2388L ITA No. Shri V Narayana Reddy, 2014-15 662/Bang/2019 # 110, Ganapathihalli, The Income Tax Chunchanakuppe Post, Officer, ITA No. Janatha Colony, Ward – 6(3)(4), 2015-16 663/Bang/2019 Bengaluru – 562 130 Bangalore. PAN: AKYPR5430K Ass…

Smt Urmila Ramesh, Mangalore vs. Assistant Commissioner of Income Tax Circle-2(1), Mangalore

In the result, the assessee’s appeals for Assessment Years 2012-13 and 2013-14 are dismissed

ITA 2506/BANG/2018[2013-14]Status: DisposedITAT Bangalore27 Nov 2018AY 2013-14

Bench: Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Smt. K. R. Narayan, JCIT
Section 133ASection 139(1)Section 142(1)Section 143(3)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.2505 and 2506/Bang/2018 Assessment years : 2012-13 and 2013-14 Smt. Urmila Ramesh, Vs. The Assistant Commissioner of C/o. Janatha Construction Co., Income Tax, D.No.4-6-577/31, Mahendra Circle – 2[1], Arcade, Karangalpady, Mangaluru. Mangaluru – 575 003. PAN : AFIPR 4635 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Smt. K. R. Narayan, JCIT Date of hearing : 07.11.2018 Date of Pronouncement : 27.11.2018 O R D E R Per Jason P Boaz, Accountant Member These appeals by…

Smt Urmila Ramesh, Mangalore vs. Assistant Commissioner of Income Tax Circle-2(1), Bangalore

In the result, the assessee’s appeals for Assessment Years 2012-13 and 2013-14 are dismissed

ITA 2505/BANG/2018[2012-13]Status: DisposedITAT Bangalore27 Nov 2018AY 2012-13

Bench: Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Smt. K. R. Narayan, JCIT
Section 133ASection 139(1)Section 142(1)Section 143(3)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.2505 and 2506/Bang/2018 Assessment years : 2012-13 and 2013-14 Smt. Urmila Ramesh, Vs. The Assistant Commissioner of C/o. Janatha Construction Co., Income Tax, D.No.4-6-577/31, Mahendra Circle – 2[1], Arcade, Karangalpady, Mangaluru. Mangaluru – 575 003. PAN : AFIPR 4635 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Smt. K. R. Narayan, JCIT Date of hearing : 07.11.2018 Date of Pronouncement : 27.11.2018 O R D E R Per Jason P Boaz, Accountant Member These appeals by…

Ramachandhiran v. C/T. Chennai (43 Taxmann.com 430) — Cited in 5 Judgments | BharatTax