Ramaana Dayaram Shetty v. International Airport Authority of India and Others

3 SCR 1014Reported decision1979#20390 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2023.

Judgments citing Ramaana Dayaram Shetty v. International Airport Authority of India and Others

The West Bengal Power Development Corporation Ltd., Kolkata vs. D.C.I.T., Circle-4(2), Kolkata

In the result, all the appeals of the assessee are allowed

ITA 336/KOL/2020[2014-15]Status: DisposedITAT Kolkata20 Jan 2023AY 2014-15

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma

Section 250Section 43B

…ITA Nos. 33, 334, 335 & 336/KOL/2020 Assessment Years: 2007-2008, 2009-10, 2012-13 & 2014-2015 The West Bengal Power Development Corporation Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos. 333, 334, 335 & 336/KOL/2020 Assessment Years: 2007-08, 09-10, 12-13 & 2014-15 The West Bengal Power Development Corporation Limited.....................................................Appellant Plot No.3/C, Block-LA, Bidyut Unnayan Bhawan, Sector-III, Salt Lake City, Kolkata-700098 [PAN: AABCT3027C] -Vs.- Deputy…

The West Bengal Power Development Corporation Ltd., Kolkata vs. D.C.I.T., Circle-4(2), Kolkata

In the result, all the appeals of the assessee are allowed

ITA 335/KOL/2020[2012-13]Status: DisposedITAT Kolkata20 Jan 2023AY 2012-13

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma

Section 250Section 43B

…ITA Nos. 33, 334, 335 & 336/KOL/2020 Assessment Years: 2007-2008, 2009-10, 2012-13 & 2014-2015 The West Bengal Power Development Corporation Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos. 333, 334, 335 & 336/KOL/2020 Assessment Years: 2007-08, 09-10, 12-13 & 2014-15 The West Bengal Power Development Corporation Limited.....................................................Appellant Plot No.3/C, Block-LA, Bidyut Unnayan Bhawan, Sector-III, Salt Lake City, Kolkata-700098 [PAN: AABCT3027C] -Vs.- Deputy…

The West Bengal Power Development Corporation Ltd., Kolkata vs. D.C.I.T., Circle-4(2), Kolkata

In the result, all the appeals of the assessee are allowed

ITA 334/KOL/2020[2009-10]Status: DisposedITAT Kolkata20 Jan 2023AY 2009-10

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma

Section 250Section 43B

…ITA Nos. 33, 334, 335 & 336/KOL/2020 Assessment Years: 2007-2008, 2009-10, 2012-13 & 2014-2015 The West Bengal Power Development Corporation Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos. 333, 334, 335 & 336/KOL/2020 Assessment Years: 2007-08, 09-10, 12-13 & 2014-15 The West Bengal Power Development Corporation Limited.....................................................Appellant Plot No.3/C, Block-LA, Bidyut Unnayan Bhawan, Sector-III, Salt Lake City, Kolkata-700098 [PAN: AABCT3027C] -Vs.- Deputy…

The West Bengal Power Development Corporation Ltd., Kolkata vs. D.C.I.T., Circle-4(2), Kolkata

In the result, all the appeals of the assessee are allowed

ITA 333/KOL/2020[2007-08]Status: DisposedITAT Kolkata20 Jan 2023AY 2007-08

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma

Section 250Section 43B

…ITA Nos. 33, 334, 335 & 336/KOL/2020 Assessment Years: 2007-2008, 2009-10, 2012-13 & 2014-2015 The West Bengal Power Development Corporation Limited IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos. 333, 334, 335 & 336/KOL/2020 Assessment Years: 2007-08, 09-10, 12-13 & 2014-15 The West Bengal Power Development Corporation Limited.....................................................Appellant Plot No.3/C, Block-LA, Bidyut Unnayan Bhawan, Sector-III, Salt Lake City, Kolkata-700098 [PAN: AABCT3027C] -Vs.- Deputy…

Ramaana Dayaram Shetty v. International Airport Authority of India and Others (3 SCR 1014) — Cited in 4 Judgments | BharatTax