Goa Minerals Private Limited, Vasco vs. ACIT, Circle - 2(1), Panaji
In the result, appeal of the assessee is allowed for statistical purpose
ITA 63/PAN/2020[2014-15]Status: DisposedITAT Panaji11 Oct 2023AY 2014-15
Bench: Shri S.S.Godara & Dr. Dipak P. Ripoteआयकर अपील सं. / Ita No.63/Pan/2020 िनधा"रण वष" / Assessment Year : 2014-15 Goa Minerals Private Limited, The Assistant P.B.No.14, Salgaocar House, V Commissioner Of Income Dr.F.L.Gomes Road, S Tax, Circle-2(1), Panaji, Vasco Da Gama, Goa. Goa – 403802 Pan: Aaacg 6716 C Appellant / Assessee Respondent / Revenue Assessee By Shri Veer Raghavan – Ar Revenue By Shri N. Shrikanth – Dr Date Of Hearing 09/10/2023 Date Of Pronouncement 11/10/2023
Section 139(5)Section 143(3)Section 251(1)
…आयकर अपीलीय अिधकरण "ायपीठ पणजी, पणजीम"। IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH : : PANAJI [VIRTUAL HEARING AT PUNE] BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.63/PAN/2020 िनधा"रण वष" / Assessment Year : 2014-15 Goa Minerals Private Limited, The Assistant P.B.No.14, Salgaocar House, V Commissioner of Income Dr.F.L.Gomes Road, s Tax, Circle-2(1), Panaji, Vasco da Gama, Goa. Goa – 403802 PAN: AAACG 6716 C Appellant / Assessee Respondent / Revenue Assessee by Shri Veer Raghavan – AR Revenue by Shri N. Shrikanth – DR Date of hearing 09/10/2023…