Rakesh Sherpal Singh Rana v. State of Maharashtra

2000 SCC OnLine BOM 684Reported decision2000#23469 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2026.

Judgments citing Rakesh Sherpal Singh Rana v. State of Maharashtra

Rakesh Sherpal Singh Rana v. State of Maharashtra (2000 SCC OnLine BOM 684) — Cited in 3 Judgments | BharatTax