Rakesh Shantilal Mardia v. DCIT

210 Taxmann 565Supreme Court of India2012#19871 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing Rakesh Shantilal Mardia v. DCIT

Lifecell International Pvt Ltd., Chennai vs. ACIT, Chennai

In the result, appeal filed by the assessee is dismissed

ITA 3334/CHNY/2019[2016-17]Status: DisposedITAT Chennai04 Jan 2023AY 2016-17

Bench: Shri V. Durga Rao & Shri G. Manjunathaआयकर अपील सं./Ita No.: 3334/Chny/2019 िनधा"रण वष" / Assessment Year: 2016-17 M/S. Lifecell International Assistant Commissioner Of Private Ltd., V. Income Tax, No. 26, Vandalur Corporate Circle 4(1), Kelambakkam Main Road, Chennai. Keelakkottaiyur, Chennai. [Pan: Aaeca-7997-B] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. Ajith Kumar Choradia, Ca ""यथ" क" ओर से/Respondent By : Shri. S. Senthil Kumaran, Cit सुनवाई की तारीख/Date Of Hearing : 23.11.2022 घोषणा की तारीख/Date Of Pronouncement : 04.01.2023 आदेश /O R D E R

For Appellant: Shri. Ajith Kumar Choradia, CAFor Respondent: Shri. S. Senthil Kumaran, CIT

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी वी दुगा" राव, "याियक सद"य एवं "ी जी. मंजुनाथ, लेखा सद"य के सम" BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 3334/Chny/2019 िनधा"रण वष" / Assessment Year: 2016-17 M/s. Lifecell International Assistant Commissioner of Private Ltd., v. Income Tax, No. 26, Vandalur Corporate Circle 4(1), Kelambakkam Main Road, Chennai. Keelakkottaiyur, Chennai. [PAN: AAECA-7997-B] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. Ajith Kumar Cho…

Hajarimal Mishrimal Bafana vs. Additional Commissioner of Income Tax Range

In the result, the assessee’s appeal for AY 2004-05 is dismissed, and that of AY 2005-06 is partly allowed

ITA 176/JAB/2016[2005-06]Status: DisposedITAT Jabalpur29 Nov 2022AY 2005-06

Bench: Shri Sanjay Arora, Hon’Ble & Shri Manomohan Das, Hon'Ble

For Appellant: NoneFor Respondent: Shri Ravi Mehrotra Sr. DR
Section 142(1)Section 143(3)Section 254(2)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR BENCH, JABALPUR BEFORE SHRI SANJAY ARORA, HON’BLE ACCOUNTANT MEMBER & SHRI MANOMOHAN DAS, HON'BLE JUDICIAL MEMBER I.T.A. Nos. 175 & 176/JAB/2016 (Asst. Years: 2004-05 & 2005-06) Hajarimal Mishrimal Bafna, vs. Addl. CIT Range, Tar Bazar, Shastri Bazar, Chhindwara (M.P.) Pandhurna, Chhindwara (M.P.) [PAN : AACHH2050R] (Appellant) (Respondent) Assessee by : None Revenue by : Shri Ravi Mehrotra Sr. DR Date of hearing : 12/10/2022 Date of pronouncement : 29/11/2022 O R D E R Per Sanjay Arora, AM: This is a set of two appeals by the Assessee, agitating the adjudication…

Krishna Filaments Ltd, Thane vs. ACIT (OSD-II) (C)-7, Mumbai

In the result, both the appeals of the assessee are allowed partly for statistical purposes (as indicated above)

ITA 1675/MUM/2014[2003-04]Status: DisposedITAT Mumbai15 Jun 2016AY 2003-04

Bench: Sri Mahavir Singh, Jm & Sri Ramit Kochar, Am

Section 143(3)Section 245D(4)Section 35D

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAMIT KOCHAR, AM ITA No.1674 & 1675/Mum/2014 (A.Y.:2002-03 & 2003-04) M/s. Mavi Industries Ltd. Vs. The Asst. Commissioner of (Formerly known as Krishna Income Tax (OSD-II), Filaments Ltd.), Betegaon Mumbai, Aayakar Bhavan, M. Village, Boisar (E), Taluka K. Road, Mumbai. Palghar, Dist Thane PAN: AAACK 2213 L Appellant .. Respondent Appellant by Sri Rushab Mehta, AR Respondent by Dr. Gulshan Raj (CIT DR) Date of hearing 08-06-2016 Date of pronouncement 17-06-2016 O R D E R PER MAHAVIR SINGH, JM: These two appeals by th…

Krishna Filaments Ltd, Thane vs. ACIT (OSD-II) (C)-7, Mumbai

In the result, both the appeals of the assessee are allowed partly for statistical purposes (as indicated above)

ITA 1674/MUM/2014[2002-03]Status: DisposedITAT Mumbai15 Jun 2016AY 2002-03

Bench: Sri Mahavir Singh, Jm & Sri Ramit Kochar, Am

Section 143(3)Section 245D(4)Section 35D

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAMIT KOCHAR, AM ITA No.1674 & 1675/Mum/2014 (A.Y.:2002-03 & 2003-04) M/s. Mavi Industries Ltd. Vs. The Asst. Commissioner of (Formerly known as Krishna Income Tax (OSD-II), Filaments Ltd.), Betegaon Mumbai, Aayakar Bhavan, M. Village, Boisar (E), Taluka K. Road, Mumbai. Palghar, Dist Thane PAN: AAACK 2213 L Appellant .. Respondent Appellant by Sri Rushab Mehta, AR Respondent by Dr. Gulshan Raj (CIT DR) Date of hearing 08-06-2016 Date of pronouncement 17-06-2016 O R D E R PER MAHAVIR SINGH, JM: These two appeals by th…

Rakesh Shantilal Mardia v. DCIT (210 Taxmann 565) — Cited in 4 Judgments | BharatTax