Rakesh Kumar Gupta v. Commissioner of Income-tax-XIII

92 Taxmann.com 101High Court2018#25880 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2022.

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Judgments citing Rakesh Kumar Gupta v. Commissioner of Income-tax-XIII

ACIT Circle-7(1), New Delhi vs. Dlf Utilities Ltd., New Delhi

In the result, both the appeals filed by the Revenue are

ITA 6432/DEL/2019[2015-16]Status: DisposedITAT Delhi11 Apr 2022AY 2015-16

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri Satyajeet Goel, CAFor Respondent: Ms. Yagya Saini Kakkar, CIT DR
Section 143(3)Section 14ASection 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and DR. B.R.R. KUMAR, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA Nos.6431 & 6432/Del./2019 (ASSESSMENT YEARS : 2014-15 & 2015-16) ACIT, Circle 7 (1), vs. M/s. DLF Utilities Ltd., New Delhi. 9th Floor, DLF Centre, Sansad Marg, Connaught Place, New Delhi – 110 001. (PAN : AACCN3199A) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Satyajeet Goel, CA REVENUE BY : Ms. Yagya Saini Kakkar, CIT DR Date of Hearing : 10.03.2022 Date of Order : 11.04.2022 O R D E R PER AMIT SHUKLA, JM : The aforesaid app…

ACIT Circle-7(1), New Delhi vs. Dlf Utilities Ltd., New Delhi

In the result, both the appeals filed by the Revenue are

ITA 6431/DEL/2019[2014-15]Status: DisposedITAT Delhi11 Apr 2022AY 2014-15

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri Satyajeet Goel, CAFor Respondent: Ms. Yagya Saini Kakkar, CIT DR
Section 143(3)Section 14ASection 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and DR. B.R.R. KUMAR, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA Nos.6431 & 6432/Del./2019 (ASSESSMENT YEARS : 2014-15 & 2015-16) ACIT, Circle 7 (1), vs. M/s. DLF Utilities Ltd., New Delhi. 9th Floor, DLF Centre, Sansad Marg, Connaught Place, New Delhi – 110 001. (PAN : AACCN3199A) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Satyajeet Goel, CA REVENUE BY : Ms. Yagya Saini Kakkar, CIT DR Date of Hearing : 10.03.2022 Date of Order : 11.04.2022 O R D E R PER AMIT SHUKLA, JM : The aforesaid app…

Manish Kumar Jajoo, Mumbai vs. ACIT 21(2), Mumbai

In the result, the appeal of the assessee is allowed

ITA 951/MUM/2019[2015-16]Status: DisposedITAT Mumbai20 Aug 2019AY 2015-16

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2015-16

For Appellant: Shri J.P. Bairagra, A.RFor Respondent: Shri D.G. Pansari, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2015-16 M/s. Manish Kumar ACIT 21(2), Jajoo, Room No.115, 405, Satayanarayan 1st Floor, Vs. Bhavan, Piramal Chambers, R.G. Thadani Marg, Lal Baug, Worli, Mumbai – 400 018 Mumbai - 400012 PAN: ACJPJ2985J (Appellant) (Respondent) Present for: Assessee by : Shri J.P. Bairagra, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 12.06.2019 Date of Pronouncement : 20.08.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has…

Rakesh Kumar Gupta v. Commissioner of Income-tax-XIII (92 Taxmann.com 101) — Cited in 3 Judgments | BharatTax