Rakesh Babbar v. ACIT

174 Taxmann.com 347High Court2025#13596 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 132(4)Section 143(3)Section 153CSection 69ASection 131(1A)Section 132(1)Section 153ASection 153

Issues it is cited on

third party informationsection 131(1a)section 65bsection 65section 69bsatisfaction notesection 132(1)on-moneyloose paperssection 132asection 132(4)section 153c

Judgments citing Rakesh Babbar v. ACIT

Pravin Khetaram Purohit, Mumbai vs. DCIT, Central Circle (4)2, Mumbai

In the result, all the appeals filed by the assessee

ITA 4744/MUM/2025[2020-21]Status: DisposedITAT Mumbai15 Oct 2025AY 2020-21

Bench: Hon’Ble Shri Sandeep Gosain & Hon'Ble Shri Girish Agrawal

Section 143(3)Section 153CSection 250Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON'BLE SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No. 4742/Mum/2025 (A.Y 2017-18) ITA No. 4743/Mum/2025 (A.Y 2018-19) ITA No. 4744/Mum/2025 (A.Y 2020-21) Pravin Khetaramm Purohit Vs. DCIT, Central Circle 5/60, 1st Floor, Shreenathji Bldg, 3rd Bhoiwada kalbadevi, Mumbai 400002. Kautilya Bhawan, C-41- 43, Avenue 3, near Videsh Bhavan, G Block BKC, Gilban Area, BKC (Applicant) (Respondent) PAN/GIR No. ALIPP4689D Assessee by Shri Bharat Kumar Revenue by Mr. R.A Dhyani, CIT DR Date of Hearing 01.10.2025 D…

Pravin Khetaram Purohit, Mumbai vs. DCIT Central Circle 4(2), Mumbai

In the result, all the appeals filed by the assessee stands allowed

ITA 4743/MUM/2025[2018-19]Status: DisposedITAT Mumbai15 Oct 2025AY 2018-19

Bench: Hon’Ble Shri Sandeep Gosain & Hon’Ble Shri Girish Agrawal

Section 143(3)Section 153CSection 250Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON’BLE SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No. 4743/Mum/2025 (A.Y 2018-19) Pravin Khetaramm Purohit Vs. DCIT, Central Circle 5/60, 1st Floor, Shreenathji Kautilya Bhawan, C-41- Bldg, 3rd Bhoiwada 43, Avenue 3, near kalbadevi, Mumbai – Videsh Bhavan, G Block 400002. BKC, Gilban Area, BKC PAN/GIR No. ALIPP4689D (Applicant) (Respondent) Assessee by Shri Bharat Kumar Revenue by Mr. R.A Dhyani, CIT DR Date of Hearing 01.10.2025 Date of Pronouncement 15.10.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: Th…

Pravin Khetaram Purohit, Mumbai vs. DCIT, Central Circle 4(2), Mubmai

In the result, all the appeals filed by the assessee

ITA 4742/MUM/2025[2017-18]Status: DisposedITAT Mumbai15 Oct 2025AY 2017-18

Bench: Hon'Ble Shri Sandeep Gosain & Hon'Ble Shri Girish Agrawal

Section 143(3)Section 153CSection 250Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON'BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & HON'BLE SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No. 4742/Mum/2025 (A.Y 2017-18) ITA No. 4743/Mum/2025 (A.Y 2018-19) ITA No. 4744/Mum/2025 (A.Y 2020-21) Pravin Khetaramm Purohit Vs. DCIT, Central Circle 5/60, 1st Floor, Shreenathji Bldg, 3rd Bhoiwada kalbadevi, Mumbai 400002. (Applicant) Kautilya Bhawan, C-41- 43, Avenue 3, near Videsh Bhavan, G Block BKC, Gilban Area, BKC (Respondent) PAN/GIR No. ALIPP4689D Assessee by Shri Bharat Kumar Revenue by Mr. R.A Dhyani, CIT DR Date of Hearing 01.10.2025 Date of…

Ram Mohana Reddy Baddigam, Hyderabad vs. DCIT., Central Circle-3(4), Hyderabad

Accordingly, the grounds raised by the assessee are allowed

ITA 422/HYD/2025[2019-20]Status: DisposedITAT Hyderabad30 Jun 2025AY 2019-20

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA P. Murali Mohan RaoFor Respondent: Shri Gurpreet Singh, Sr. AR
Section 153CSection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER ITA.Nos.419, 420, 421 & 422/Hyd./2025 Assessment Years 2016-2017, 2017-2018, 2018-2019 & 2019-2020 Ram Mohan Reddy Baddigam, Tadepalli, The DCIT, Central Circle-3(4), Guntur Dist., 522 501. vs. Hyderabad – 500 004. Andhra Pradesh Telangana. PAN AJXPR5149R (Appellant) (Respondent) For Assessee : CA P. Murali Mohan Rao For Revenue : Shri Gurpreet Singh, Sr. AR Date of Hearing : 12.06.2025 Date of Pronouncement : 30.06.2025 ORDER PER BENCH : These 04 appeals ITA.Nos…

Ram Mohana Reddy Baddigam, Hyderabad vs. DCIT., Central Circle-3(4), Hyderabad

Accordingly, the grounds raised by the assessee are allowed

ITA 421/HYD/2025[2018-19]Status: DisposedITAT Hyderabad30 Jun 2025AY 2018-19

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA P. Murali Mohan RaoFor Respondent: Shri Gurpreet Singh, Sr. AR
Section 153CSection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER ITA.Nos.419, 420, 421 & 422/Hyd./2025 Assessment Years 2016-2017, 2017-2018, 2018-2019 & 2019-2020 Ram Mohan Reddy Baddigam, Tadepalli, The DCIT, Central Circle-3(4), Guntur Dist., 522 501. vs. Hyderabad – 500 004. Andhra Pradesh Telangana. PAN AJXPR5149R (Appellant) (Respondent) For Assessee : CA P. Murali Mohan Rao For Revenue : Shri Gurpreet Singh, Sr. AR Date of Hearing : 12.06.2025 Date of Pronouncement : 30.06.2025 ORDER PER BENCH : These 04 appeals ITA.Nos…

Ram Mohana Reddy Baddigam, Guntur vs. DCIT., Central Circle-3(4), Hyderabad

Accordingly, the grounds raised by the assessee are allowed

ITA 420/HYD/2025[2017-18]Status: DisposedITAT Hyderabad30 Jun 2025AY 2017-18

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA P. Murali Mohan RaoFor Respondent: Shri Gurpreet Singh, Sr. AR
Section 153CSection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER ITA.Nos.419, 420, 421 & 422/Hyd./2025 Assessment Years 2016-2017, 2017-2018, 2018-2019 & 2019-2020 Ram Mohan Reddy Baddigam, Tadepalli, The DCIT, Central Circle-3(4), Guntur Dist., 522 501. vs. Hyderabad – 500 004. Andhra Pradesh Telangana. PAN AJXPR5149R (Appellant) (Respondent) For Assessee : CA P. Murali Mohan Rao For Revenue : Shri Gurpreet Singh, Sr. AR Date of Hearing : 12.06.2025 Date of Pronouncement : 30.06.2025 ORDER PER BENCH : These 04 appeals ITA.Nos…

Ram Mohana Reddy Baddigam, Guntur vs. DCIT., Central Circle-3(4), Hyderabad

Accordingly, the grounds raised by the assessee are allowed

ITA 419/HYD/2025[2016-17]Status: DisposedITAT Hyderabad30 Jun 2025AY 2016-17

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA P. Murali Mohan RaoFor Respondent: Shri Gurpreet Singh, Sr. AR
Section 153CSection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA G, ACCOUNTANT MEMBER ITA.Nos.419, 420, 421 & 422/Hyd./2025 Assessment Years 2016-2017, 2017-2018, 2018-2019 & 2019-2020 Ram Mohan Reddy Baddigam, Tadepalli, The DCIT, Central Circle-3(4), Guntur Dist., 522 501. vs. Hyderabad – 500 004. Andhra Pradesh Telangana. PAN AJXPR5149R (Appellant) (Respondent) For Assessee : CA P. Murali Mohan Rao For Revenue : Shri Gurpreet Singh, Sr. AR Date of Hearing : 12.06.2025 Date of Pronouncement : 30.06.2025 ORDER PER BENCH : These 04 appeals ITA.Nos…

Rakesh Babbar v. ACIT (174 Taxmann.com 347) — Cited in 7 Judgments | BharatTax