Rajinder Kumar Aggarwal (HUF) v. Deputy Commissioner of Income-tax

131 Taxmann.com 252Reported decision2021#11089 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2024.

Issues it is cited on

Judgments citing Rajinder Kumar Aggarwal (HUF) v. Deputy Commissioner of Income-tax

Rajinder Kumar Aggarwal (HUF) v. Deputy Commissioner of Income-tax (131 Taxmann.com 252) — Cited in 9 Judgments | BharatTax