Rajat Bansal v. CiT

200 Taxmann 72High Court2011#23467 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2023 to 2023.

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Issues it is cited on

section 250(1)retraction of statementsection 131(1)section 36(1)(iii)admission of additional evidencerule 46asection 36(1)reopening of assessmentsection 37(1)section 36commissioner (appeals)section 133

Judgments citing Rajat Bansal v. CiT

Parshwa Print Pack Pvt. Ltd., Wadhwan vs. The Assistant Commr. Income Tax, Surendranagar Circle, Surendranagar

In the result, the appeal of the assessee is allowed for the statistical purposes

ITA 311/RJT/2015[2010-11]Status: DisposedITAT Rajkot29 Mar 2023AY 2010-11

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri Parth Mehta, A.RFor Respondent: Shri B. D. Gupta, Sr. DR
Section 131(1)Section 133(6)Section 143(3)Section 36(1)(iii)Section 37(1)

…आयकर अपीलीय अिधकरण, राजकोट "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (Conducted through E-Court, Rajkot) BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITA No. Name of Appellant No. Year Respondent Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, A.C.I.T, GIDC Estate, ITA Surendranagar 1. 2005-06 No.310/Rjt/2015 Wadhwa City, Circle, Surendranagar. Surendranagar-363035. PAN: AACCP7013P Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, D.C.I.T, GIDC Estate, ITA Surendranagar 2. 2009-10 No.248/Rjt/2013 Wadhwa City, Circle,…

Parshwa Print Pack Pvt. Ltd., Wadhwan vs. The Assistant Commr. Income Tax, Surendranagar Circle, Surendranagar

In the result, the appeal of the assessee is allowed for the statistical purposes

ITA 310/RJT/2015[2005-06]Status: DisposedITAT Rajkot29 Mar 2023AY 2005-06

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri Parth Mehta, A.RFor Respondent: Shri B. D. Gupta, Sr. DR
Section 131(1)Section 133(6)Section 143(3)Section 36(1)(iii)Section 37(1)

…आयकर अपीलीय अिधकरण, राजकोट "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (Conducted through E-Court, Rajkot) BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITA No. Name of Appellant No. Year Respondent Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, A.C.I.T, GIDC Estate, ITA Surendranagar 1. 2005-06 No.310/Rjt/2015 Wadhwa City, Circle, Surendranagar. Surendranagar-363035. PAN: AACCP7013P Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, D.C.I.T, GIDC Estate, ITA Surendranagar 2. 2009-10 No.248/Rjt/2013 Wadhwa City, Circle,…

Parshwa Printpack Pvt. Ltd., Surendranagar vs. The Deputy Commissioner of Income Tax, Circle, Surendranagar

In the result, the appeal of the assessee is allowed for the statistical purposes

ITA 248/RJT/2013[2009-10]Status: DisposedITAT Rajkot29 Mar 2023AY 2009-10

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri Parth Mehta, A.RFor Respondent: Shri B. D. Gupta, Sr. DR
Section 131(1)Section 133(6)Section 143(3)Section 36(1)(iii)Section 37(1)

…आयकर अपीलीय अिधकरण, राजकोट "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (Conducted through E-Court, Rajkot) BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITA No. Name of Appellant No. Year Respondent Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, A.C.I.T, GIDC Estate, ITA Surendranagar 1. 2005-06 No.310/Rjt/2015 Wadhwa City, Circle, Surendranagar. Surendranagar-363035. PAN: AACCP7013P Parshwa Print Pack Pvt. Ltd., Plot No.1403, 4th Phase, D.C.I.T, GIDC Estate, ITA Surendranagar 2. 2009-10 No.248/Rjt/2013 Wadhwa City, Circle,…

Rajat Bansal v. CiT (200 Taxmann 72) — Cited in 3 Judgments | BharatTax