Rajasthan in Chambal Fertilizers & Chemicals Ltd. v. CIT

95 Taxmann.com 313High Court2018#21783 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2021.

Judgments citing Rajasthan in Chambal Fertilizers & Chemicals Ltd. v. CIT

DCIT, NEW DELHI vs. M/S MALANA POWER CO. LTD.,, NEW DELHI

In the result, appeal filed by the learned assessing officer in ITA number 3713/del/2017 for assessment year 2012 – 13 is dismissed

ITA 3713/DEL/2017[2012-13]Status: DisposedITAT Delhi23 Mar 2021AY 2012-13

Bench: Shri Amit Shuklaa N D Shri Prashant Maharishi(Through Video Conferencing) Dcit, Vs. Malana Power Co. Ltd, Bhilwara Bhawan, Circle-16(1)M 40-41, Community Centre, New Friends Colony, New Delhi New Delhi Pan: Aabcm1108R (Appellant) (Respondent) Malana Power Co. Ltd, Vs. Addl. Dcit, Bhilwara Bhawan, 40-41, Community Centre, New Range-6, Friends Colony, New Delhi New Delhi Pan: Aabcm1108R (Appellant) (Respondent)

For Appellant: Shri P. K. Jain, CAFor Respondent: Shri Sohil Malik, Sr. DR
Section 115JSection 14Section 14ASection 2(14)Section 80I

…INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “E”: NEW DELHI ] BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER A N D SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) DCIT, Vs. Malana Power Co. ltd, Bhilwara Bhawan, Circle-16(1)m 40-41, Community Centre, New Friends Colony, New Delhi New Delhi PAN: AABCM1108R (Appellant) (Respondent) Malana Power Co. ltd, Vs. Addl. DCIT, Bhilwara Bhawan, 40-41, Community Centre, New Range-6, Friends Colony, New Delhi New Delhi PAN: AABCM1108R (Appellant) (Respondent) Revenue by : Shri Sohil Malik, Sr. DR Assessee by: Shri P. K. Jain, CA Date of Hearing 27/01/2021 Da…

MALANA POWER CO. LTD.,NEW DELHI vs. ADDL. CIT, NEW DELHI

In the result, appeal filed by the learned assessing officer in ITA number 3713/del/2017 for assessment year 2012 – 13 is dismissed

ITA 2464/DEL/2017[2012-13]Status: DisposedITAT Delhi23 Mar 2021AY 2012-13

Bench: Shri Amit Shuklaa N D Shri Prashant Maharishi(Through Video Conferencing) Dcit, Vs. Malana Power Co. Ltd, Bhilwara Bhawan, Circle-16(1)M 40-41, Community Centre, New Friends Colony, New Delhi New Delhi Pan: Aabcm1108R (Appellant) (Respondent) Malana Power Co. Ltd, Vs. Addl. Dcit, Bhilwara Bhawan, 40-41, Community Centre, New Range-6, Friends Colony, New Delhi New Delhi Pan: Aabcm1108R (Appellant) (Respondent)

For Appellant: Shri P. K. Jain, CAFor Respondent: Shri Sohil Malik, Sr. DR
Section 115JSection 14Section 14ASection 2(14)Section 80I

…INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “E”: NEW DELHI ] BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER A N D SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) DCIT, Vs. Malana Power Co. ltd, Bhilwara Bhawan, Circle-16(1)m 40-41, Community Centre, New Friends Colony, New Delhi New Delhi PAN: AABCM1108R (Appellant) (Respondent) Malana Power Co. ltd, Vs. Addl. DCIT, Bhilwara Bhawan, 40-41, Community Centre, New Range-6, Friends Colony, New Delhi New Delhi PAN: AABCM1108R (Appellant) (Respondent) Revenue by : Shri Sohil Malik, Sr. DR Assessee by: Shri P. K. Jain, CA Date of Hearing 27/01/2021 Da…

ASSISTANT COMMISSIONER OF INCOME-TAX vs. LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,, KOLHAPUR

In the result, the appeal of assessee is allowed and the appeal of Revenue is partly allowed

ITA 1244/PUN/2015[2008-09]Status: DisposedITAT Pune31 Jul 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1176/Pun/2015 यििाारण वषा / Assessment Year : 2008-09

For Appellant: S/Shri M.K. Kulkarni and S.N. PuranikFor Respondent: Shri S.B. Prasad, CIT
Section 143(3)Section 14ASection 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1176/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 Laxmi Civil Engineering Services Pvt. Ltd., 1148 E, Sykes Extension, अऩीऱाथी/Appellant Kolhapur – 416001 …. PAN: AAACL5602N Vs. The Asst. Commissioner of Income Tax …. प्रत्यथी / Respondent (Central) Circle, Kolhapur आयकर अपीऱ सं. / ITA No.1244/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 The As…

LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,,KOLHAPUR vs. ASSISTANT COMMISISONER OF INCOME-TAX,,

In the result, the appeal of assessee is allowed and the appeal of Revenue is partly allowed

ITA 1176/PUN/2015[2008-09]Status: DisposedITAT Pune31 Jul 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1176/Pun/2015 यििाारण वषा / Assessment Year : 2008-09

For Appellant: S/Shri M.K. Kulkarni and S.N. PuranikFor Respondent: Shri S.B. Prasad, CIT
Section 143(3)Section 14ASection 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1176/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 Laxmi Civil Engineering Services Pvt. Ltd., 1148 E, Sykes Extension, अऩीऱाथी/Appellant Kolhapur – 416001 …. PAN: AAACL5602N Vs. The Asst. Commissioner of Income Tax …. प्रत्यथी / Respondent (Central) Circle, Kolhapur आयकर अपीऱ सं. / ITA No.1244/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 The As…

Rajasthan in Chambal Fertilizers & Chemicals Ltd. v. CIT (95 Taxmann.com 313) — Cited in 4 Judgments | BharatTax