Raj Shipping Agencies Ltd. v. Additional CIT

30 Taxmann.com 347Reported decision#24367 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2020.

Judgments citing Raj Shipping Agencies Ltd. v. Additional CIT

Raj Shipping Agencies Ltd. v. Additional CIT (30 Taxmann.com 347) — Cited in 3 Judgments | BharatTax