Raj Ratan Palace Co. Op. Hsg. Society Ltd. v. Deputy Commissioner of Income Tax, Circle 25(3)

12 Taxmann.com 172Reported decision2011#22180 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 271(1)(c)Section 50CSection 147Section 148Section 2(47)(v)Section 48Section 53A

Issues it is cited on

section 2(47)section 50csection 50short term capital gaintransfersection 143section 14section 143(3)nfac

Judgments citing Raj Ratan Palace Co. Op. Hsg. Society Ltd. v. Deputy Commissioner of Income Tax, Circle 25(3)

Income Tax Officer 23.2.1, Mumbai vs. Mig Co Op Housing Society Group II Ltd., Mumbai

ITA 4075/MUM/2025[2014-15]Status: DisposedITAT Mumbai19 Dec 2025AY 2014-15

Bench: Shri Amit Shukla, Jm & Shri Arun Khodpia, Am

For Appellant: Shri Chaitanya Joshi, AR
Section 143(3)Section 45Section 80PSection 80P(2)(c)Section 80P(2)(d)

…आयकर अपीलीय अिधकरण "याय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & SHRI ARUN KHODPIA, AM I.T.A. No.4075/Mum/2025 (Assessment Year: 2014-15) ITO-23(2)(1), MIG Co-op Housing Society Group 512, 5th Floor, Piramal Chamber, II Ltd. Lalbaug, Parel, Society Office, B-Wing, Stilt Area, Mumbai-400012. Vs. Kalpataru Sparkle, MIG Colony, Gandhinagar, Bandra (E), Mumbai-400051 PAN: AAAAM8129P Revenue-अपीलाथ" / Appellant Assessee- ""यथ" / Respondent : : Shri Umashankar Prasad, Sr. DR Revenue by Assessee by : Shri Chaitanya Joshi, AR 09.12.2025 Date of Hearing : Date of…

Income Tax Officer-41(2)(4), Mumbai, Bkc vs. Rbi Employees Bhagvati Coop Housing Society Ltd, Mulund East, Mumbai

ITA 4073/MUM/2025[2011]Status: DisposedITAT Mumbai27 Oct 2025

Bench: SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

For Appellant: Shri Fenil BhattFor Respondent: Shri Annavaran Kosuri
Section 139Section 143(3)Section 147Section 148Section 2(47)(v)Section 271(1)(c)Section 48Section 50CSection 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.4073/MUM/2025 (AY:2011-2012) (AY:2011-2012) Income Tax Officer 41(2)(4), Mumbai Room No.836. 8th Floor, Kautilya Bhavan, G- Block, BKC, Bandra (East) Mumbai – 400051. Maharashtra. …………. Appellant RBI Employees Bhagvati Co-op. Housing Vs Society Ltd. A/15, RBI Employees Bhagvat CHS Ltd., Hutatama Chaphekar Bandhu Marg, Mulund East S.O. Mumbai – 400081 Maharashtra …………. Respondent [PAN:AAAAR8956] Cross Objection No.243/Mum/2025 (In ITA No.3595/Mum/2025) (Assessment Year:2011…

Income Tax Officer-41(2)(4), Mumbai, Kautilya Bhavan, Bkc vs. Rbi Employees Bhagvati Co-Op Housing Society Ltd., Mulund East, Mumbai

ITA 3595/MUM/2025[2011-12]Status: DisposedITAT Mumbai27 Oct 2025AY 2011-12

Bench: SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

For Appellant: Shri Fenil BhattFor Respondent: Shri Annavaran Kosuri
Section 139Section 143(3)Section 147Section 148Section 2(47)(v)Section 271(1)(c)Section 48Section 50CSection 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No.4073/MUM/2025 (AY:2011-2012) (AY:2011-2012) Income Tax Officer 41(2)(4), Mumbai Room No.836. 8th Floor, Kautilya Bhavan, G- Block, BKC, Bandra (East) Mumbai – 400051. Maharashtra. …………. Appellant RBI Employees Bhagvati Co-op. Housing Vs Society Ltd. A/15, RBI Employees Bhagvat CHS Ltd., Hutatama Chaphekar Bandhu Marg, Mulund East S.O. Mumbai – 400081 Maharashtra …………. Respondent [PAN:AAAAR8956] Cross Objection No.243/Mum/2025 (In ITA No.3595/Mum/2025) (Assessment Year:2011…