Raj Kumar Aggarwal v. DCIT

47 Taxmann.com 88Reported decision2014#17973 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Judgments citing Raj Kumar Aggarwal v. DCIT

Asitkumar Chimanlal Patel, Ahmedabad vs. The Income Tax Officer, Ward- 6(1)(4) Now Ward-6(1)(1), Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 956/AHD/2023[2017-18]Status: DisposedITAT Ahmedabad14 Feb 2024AY 2017-18

Bench: Shri Waseem Ahmed & Ms Madhumita Royआयकरअपीलसं./Ita No.956/Ahd/2023 धििाधरणवरध/Asstt. Year: 2017-2018 Asitkumar Chimanlal Patel, Income Tax Officer, 13, Gyankunj Society, Vs. Ward-6(1)(4), Nr. Punit Ashram, Now Ward 6(1)(1), Maninagar, Ahmedabad. Ahmedabad-380008. Pan: Afapp9300D

For Appellant: Shri Biren Shah, ARFor Respondent: Shri Urjit Shah, Sr. DR

…आयकरअपीलीयअधिकरण, अहमदाबादनयायपीी IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms MADHUMITA ROY, JUDICIAL MEMBER आयकरअपीलसं./ITA No.956/AHD/2023 धििाधरणवरध/Asstt. Year: 2017-2018 Asitkumar Chimanlal Patel, Income Tax Officer, 13, Gyankunj Society, Vs. Ward-6(1)(4), Nr. Punit Ashram, Now Ward 6(1)(1), Maninagar, Ahmedabad. Ahmedabad-380008. PAN: AFAPP9300D (Applicant) (Respondent) Assessee by : Shri Biren Shah, AR Revenue by : Shri Urjit Shah, Sr. DR सुिवाईकीतारीख/Date of Hearing : 29/01/2024 घोरणाकीतारीख/Date of Pronouncement: 14/02/2024 आदेश/O…

Asitkumar Chimanlal Patel, Ahmedabad vs. The ITO, Ward-6(1)(4), Ahmedabad

In the result, the appeal filed by the assessee is partly allowed

ITA 1351/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad31 May 2022AY 2016-17

Bench: Shri Waseem Ahmed & Shri Siddharatha Nautiyalआयकर अपील सं./Ita No. 1351/Ahd/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 Asitkumar Chimanlal Patel, I.T.O., Bunglow No.10, Vs. Ward-6(1)(4), Vrundavan-7, Ahmedabad. Shyam Residency, Thaltej, Ahmedabad.

For Appellant: Shri Vartik Chokshi, with Shri Biren Shah, A.RsFor Respondent: Shri Purushottam Kumar, Sr.D.R

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARATHA NAUTIYAL, JUDICIAL MEMBER आयकर अपील सं./ITA No. 1351/AHD/2019 िनधा"रण वष"/Asstt. Year: 2016-2017 Asitkumar Chimanlal Patel, I.T.O., Bunglow no.10, Vs. Ward-6(1)(4), Vrundavan-7, Ahmedabad. Shyam Residency, Thaltej, Ahmedabad. PAN: AFAPP9300D (Applicant) (Respondent) Assessee by : Shri Vartik Chokshi, with Shri Biren Shah, A.Rs Revenue by : Shri Purushottam Kumar, Sr.D.R सुनवाई क" तारीख/Date of Hearing : 19/05/2022 घोषणा क" तारीख /Date of Pronounce…

Ravi Mohan Gehi, Mumbai vs. DCIT Cen Cir 40, Mumbai

In the result, appeal filed by the assessee is partly allowed

ITA 6238/MUM/2016[2011-12]Status: DisposedITAT Mumbai16 Sept 2020AY 2011-12

Bench: Shri S. Rifaur Rahman, Am & Shri Ram Lal Negi, Jm आयकरअपीलसं./ I.T.A. No. 6238/Mum/2016 (निर्धारणवर्ा / Assessment Year: 2011-12) Dcit Cen Cir 40, Ravi Mohan Gehi, Piramal Chambers B/6, Navkar Chambers, बिधम/ Mumbai Andheri Kurla Road, Vs. Pin- Andheri (E), Mumbai-400 059 स्थायीलेखासं./जीआइआरसं./Pan No. Aeppg1674M (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant : Shri Pradip Kanasi, Ar By प्रत्यथीकीओरसे/Respondentby : Shri Michael, Dr Virtual Date Of Hearing 29.07.2020 : Date Of Pronouncement 16.09.2020 :

For Appellant: Shri Pradip Kanasi, AR byFor Respondent: Shri Michael, DR

Section 143(1)Section 143(2)Section 14ASection 153ASection 234BSection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, AM & SHRI RAM LAL NEGI, JM आयकरअपीलसं./ I.T.A. No. 6238/Mum/2016 (निर्धारणवर्ा / Assessment Year: 2011-12) DCIT Cen Cir 40, Ravi Mohan Gehi, Piramal Chambers B/6, Navkar Chambers, बिधम/ Mumbai Andheri Kurla Road, Vs. Pin- Andheri (E), Mumbai-400 059 स्थायीलेखासं./जीआइआरसं./PAN No. AEPPG1674M (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant : Shri Pradip Kanasi, AR by प्रत्यथीकीओरसे/Respondentby : Shri Michael, DR Virtual Date of Hearing 29.07.2020 : Date of Pronouncement 16.09.2020 : आदेश / O R D E R Per S.…

Amul Research & Development Association, Anand vs. The Income Tax Officer, Ward-3, Anand

ITA 3295/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad11 Jun 2019AY 2011-12

Section 12ASection 143(3)Section 2(47)Section 48Section 50C

…ITA No. 3295/Ahd/2016 Amul Research & Development Association Vs. ITO Assessment year: 2011-12 Page 1 of 10 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH, AHMEDABAD [Coram: Pramod Kumar, VP and Ms. Madhumita Roy, JM] Assessment Year: 2011-12 Amul Research & Development Association ............…………......Appellant C/o. Amul Dairy Premises, Anand – 388 001 [PAN : AAATA 2673 H] Vs. The Income Tax Officer ...........................Respondent Ward-3, Anand Appearances by: Sanjay R Shah, for the Appellant Mudit Nagpal, for the Respondent Date of concluding the hearing : 14.03.2019 Date of pronouncing…

Shri Vijaybhansingh Lallusingh Rajput, Surat vs. The Income Tax Officer, Ward-2(3)(4), Surat

ITA 2990/AHD/2015[2011-12]Status: DisposedITAT Surat25 Jul 2018AY 2011-12

Bench: C .M. Garg, Jm & O. P. Meena, Am आ.अ.सं./I.T.A No. 2990/Ahd/2015 िनधा"रण वष"/Assessment Year:2011-12 Vijaybhaisingh Lallusingh Rajput V. The Income Tax Officer, Plot No. 258/10-11 Near Shiv Ward-2(3)(4), Surat. Vijay Processors, Gidc, Pandesara, Surat – 394221. [Pan:Abxpr3970L] अपीलाथ" Appellant ""यथ"/Respondent िनधा"रती क" ओर से Assessee By Shri Ramesh Kumar Malapani, Ca राज"व क" ओर से Revenue By Shri R. P. Rastogi, Sr. D.R. सुनवाई क" तारीख Date Of Hearing 31.07.2018 उ"ोषणा क" तारीख Date Of 28.09.2018 Pronouncement आदेश /Order Per O. P. Meena, Am 1. This Appeal At The Instance Of The Assessee Is Directed Against An Order Dated 24.08.2015 Passed By Learned Commissioner Of Income Tax (Appeals)- 1, Surat (In Short “The Cit (A)”) For The Assessment Year 2011-12. 2. Grounds Raised By The Assessee Read As Under :

Section 50C

…Vijaysingh Lalusingh Rajput v. ITO2(3)(4) Surat /I.T.A. No. 2990/Ahd/2015/A.Y.11-12 Page 1 of 14 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत INCOM TAX APPELLATE TRIBUNAL-SURAT-BENCH-SURAT "ी सी.एम.गग", "याियक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE C .M. GARG, JM & O. P. MEENA, AM आ.अ.सं./I.T.A No. 2990/Ahd/2015 िनधा"रण वष"/Assessment Year:2011-12 Vijaybhaisingh Lallusingh Rajput V. The Income Tax Officer, Plot No. 258/10-11 Near Shiv Ward-2(3)(4), Surat. Vijay Processors, GIDC, Pandesara, Surat – 394221. [PAN:ABXPR3970L] अपीलाथ" Appellant ""यथ"/Respondent िनधा"रती क" ओर से Assessee by Shri Ramesh Kumar Malapan…