ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs. WHEEL FLEXIBLE PACKAGING, DADRA
In the result, Revenue’s appeal is dismissed
ITA 1063/SRT/2024[2016-17]Status: DisposedITAT Surat30 Jun 2025AY 2016-17
Bench: Shri Sanjay Garg & Shri Bijayananda Prusethआयकर अपील सं./Ita No.1063/Srt/2024 Assessment Year: (2016-17) (Hybrid Hearing) Assistant Commissioner Of Wheel Flexible Packaging, Income-Tax, Vapi Circle, C-24/25, Zero Tax Industrial Estate, Fortune Square Ii, 7Th Vs. Dadra, Dadra & Nagar Haveli –396230 Floor, Daman Road, Chala, Vapi-396 191 "थायीलेखासं./जीआइआरसं./Pan/Gir No: Aaafw 2971 Q (Appellant) (Respondent)
Section 143(3)Section 250Section 92B
…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1063/SRT/2024 Assessment Year: (2016-17) (Hybrid Hearing) Assistant Commissioner of Wheel Flexible Packaging, Income-tax, Vapi Circle, C-24/25, Zero Tax Industrial Estate, Fortune Square II, 7th Vs. Dadra, Dadra & Nagar Haveli –396230 Floor, Daman Road, Chala, Vapi-396 191 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAFW 2971 Q (Appellant) (Respondent) Cross Objection No.30/SRT/2024 (a/o ITA No.1063/SRT/2024) Assessment Year: (2016-17) Wheel Flexible Packa…