Raghwan v. CIT (Asst.)

77 Taxmann 448High Court1994#25614 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2011 to 2011.

Judgments citing Raghwan v. CIT (Asst.)

Bill & Peggy Marketing India Pvt Ltd vs. Assistant Commissioner Income Tax

The appeal is disposed of

ITA-1013/2011HC Delhi30 Nov 2011
Section 208Section 234C

…ITA 1013/2011 Page 1 of 10 $~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA NO.1013/2011 % Date of Decision : 30th November, 2011. BILL & PEGGY MARKETING INDIA PVT LTD..... Appellant Through Mr. Ajay K. Aren with Mr. Achin Aren, Advs. versus ASSISTANT COMMISSIONER INCOME TAX ..... Respondent Through Mr. Anupam Tripathy, sr. standing counsel CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.…

Bill & Peggy Marketing India Pvt Ltd vs. Assistant Commissioner Income Tax

The appeal is disposed of

ITA - 1013 / 2011HC Delhi30 Nov 2011
Section 208Section 234C

…ITA 1013/2011 Page 1 of 10 $~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA NO.1013/2011 % Date of Decision : 30th November, 2011. BILL & PEGGY MARKETING INDIA PVT LTD..... Appellant Through Mr. Ajay K. Aren with Mr. Achin Aren, Advs. versus ASSISTANT COMMISSIONER INCOME TAX ..... Respondent Through Mr. Anupam Tripathy, sr. standing counsel CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.…

Bill & Peggy Marketing India Pvt Ltd vs. Assistant Commissioner Income Tax

The appeal is disposed of

ITA/1013/2011HC Delhi30 Nov 2011
Section 208Section 234C

…ITA 1013/2011 Page 1 of 10 $~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA NO.1013/2011 % Date of Decision : 30th November, 2011. BILL & PEGGY MARKETING INDIA PVT LTD..... Appellant Through Mr. Ajay K. Aren with Mr. Achin Aren, Advs. versus ASSISTANT COMMISSIONER INCOME TAX ..... Respondent Through Mr. Anupam Tripathy, sr. standing counsel CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.…

Raghwan v. CIT (Asst.) (77 Taxmann 448) — Cited in 3 Judgments | BharatTax