Abhishek Agarwal, Dehradun vs. ITO, W01(1)(1), Dehradun
In the result, both the appeals filed by the assessee stands partly allowed for statistical purposes
ITA 103/DDN/2025[2013-14]Status: DisposedITAT Dehradun12 Sept 2025AY 2013-14
Bench: Shri Yogesh Kumar U.S. & Shri Manish Agarwalita No.104/Ddn/2025 (Assessment Year 2015-16) Abhishek Agarwal, Income Tax Officer, Near Town Area Office, Ward-1(1)(1), Doiwala, Distt Dehradun, Vs. Dehradun. Uttarakhand-248140. Pan-Alzpa7733L (Appellant) (Respondent) Assessee By Shri Rajiv Sahni, Ca Department By Shri A.S. Rana, Sr. Dr Date Of Hearing 08/09/2025 Date Of Pronouncement 12/09/2025
…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH (‘SMC’): DEHRADUN BEFORE SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.104/DDN/2025 (ASSESSMENT YEAR 2015-16) Abhishek Agarwal, Income Tax Officer, Near Town Area Office, Ward-1(1)(1), Doiwala, Distt Dehradun, Vs. Dehradun. Uttarakhand-248140. PAN-ALZPA7733L (Appellant) (Respondent) Assessee by Shri Rajiv Sahni, CA Department by Shri A.S. Rana, Sr. DR Date of Hearing 08/09/2025 Date of Pronouncement 12/09/2025 O R D E R PER MANISH AGARWAL, AM: Both the appeals are filed by the Assessee against the orders of Lea…
