RadhaMadhav Industries v. ITO

8 Taxmann.com 63Reported decision#25685 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2021 to 2022.

Judgments citing RadhaMadhav Industries v. ITO

The ACIT, Circle-4(1)(2), Ahmedabad vs. M/S. Torrent Power Limited, Ahmedabad

ITA 2047/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad28 Dec 2022AY 2013-14
For Appellant: Shri Vartik Choksi, A.RFor Respondent: Shri Ritesh Parmar, CIT. D.R
Section 14ASection 36Section 80

…आयकरअपील"यअ"धकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’BENCH, AHMEDABAD BEFORESHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER आयकरअपीलसं./ITA Nos. 14& 2047/AHD/2018 With CO.Nos.41& 120/Ahd/2019 "नधा"रणवष"/Asstt. Years: 2012-13& 2013-14 A.C.I.T., M/s. Torrent Power Limited, Circle-4(1)(2), Vs. Torrent House, Ahmedabad. Off. Ashram Road, Ahmedabad-380009. PAN: AACCT0294J (Applicant) (Respondent) Assessee by : Shri Vartik Choksi, A.R Revenue by : Shri Ritesh Parmar, CIT. D.R सुनवाईक"तार"ख/Date of Hearing : 19/10/2022 घोषणाक"तार"ख/Date of Pronouncement…

The ACIT, Circle-4(1)(2), Ahmedabad vs. M/S. Torrent Power Ltd., Ahmedabad

ITA 14/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad28 Dec 2022AY 2012-13
For Appellant: Shri Vartik Choksi, A.RFor Respondent: Shri Ritesh Parmar, CIT. D.R
Section 14ASection 36Section 80

…आयकरअपील"यअ"धकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’BENCH, AHMEDABAD BEFORESHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER आयकरअपीलसं./ITA Nos. 14& 2047/AHD/2018 With CO.Nos.41& 120/Ahd/2019 "नधा"रणवष"/Asstt. Years: 2012-13& 2013-14 A.C.I.T., M/s. Torrent Power Limited, Circle-4(1)(2), Vs. Torrent House, Ahmedabad. Off. Ashram Road, Ahmedabad-380009. PAN: AACCT0294J (Applicant) (Respondent) Assessee by : Shri Vartik Choksi, A.R Revenue by : Shri Ritesh Parmar, CIT. D.R सुनवाईक"तार"ख/Date of Hearing : 19/10/2022 घोषणाक"तार"ख/Date of Pronouncement…

Torrent Power Ltd., Ahmedabad vs. The ACIT., Range-8, Ahmedabad

In the result cross objection filed by the assessee is partly allowed for statistical purposes

ITA 776/AHD/2012[2008-09]Status: DisposedITAT Ahmedabad08 Dec 2021AY 2008-09

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri S.N. Soparkar, Sr. AdvocateFor Respondent: Shri Vinod Tanwani, CIT.D.R
Section 143(3)Section 254

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sl. ITA No(s) Asset. Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1. 1577/Ahd/2015 2006-07 Torrent Power Limited, D.C.I.T.,(OSD) Torrent House, Nr. Circle-8, Dinesh Hall, Off Ashram Ahmedabad. Road, Ahmedabad-380009. PAN: AACCT0294J 2. 776/Ahd/2012 2008-09 Torrent Power Limited, A.C.I.T., Ahmedabad. Range-8, Ahmedabad. PAN: AACCT0294J 3. 738/Ahd/2012 2008-09…

RadhaMadhav Industries v. ITO (8 Taxmann.com 63) — Cited in 3 Judgments | BharatTax