R.B.L. BanarsiDass& Co. (P) Ltd. v. CIT

170 Taxmann 419High Court2008#19481 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2019.

Also reported as

52 Taxmann.com 224

Judgments citing R.B.L. BanarsiDass& Co. (P) Ltd. v. CIT

Income Tax Officer, Bangalore vs. Late Smt. Lakshmamma, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1696/BANG/2016[2007-2008]Status: DisposedITAT Bangalore20 Feb 2019AY 2007-2008

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Smt. Lakshmamma, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1695/BANG/2016[2006-07]Status: DisposedITAT Bangalore20 Feb 2019AY 2006-07

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Sri.A.S.Narayana Raju, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1694/BANG/2016[2007-2008]Status: DisposedITAT Bangalore20 Feb 2019AY 2007-2008

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…

Income Tax Officer, Bangalore vs. Late Sri.A.S.Narayana Raju, Bangalore

In the result, all the appeals of the revenue are treated as allowed for statistical purposes

ITA 1693/BANG/2016[2006-07]Status: DisposedITAT Bangalore20 Feb 2019AY 2006-07

Bench: Shri N.V.Vasudevan, Vp & Shri B.R.Baskaran, Am

For Respondent: Miss Neera Malhotra, CIT-DR
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri N.V.Vasudevan, VP & Shri B.R.Baskaran, AM ITA No.1693/Bang/2016 :Asst.Year2006-2007 ITA No.1694/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Sri.A.S.Narayana Raju Ward 6(3)(2) Vs. Represented by L/R Bangalore. Sri.S.N.Ravi Kumar No.401, Stanberry Court No.12, 60 Feet Road Sanjayanagar Bangalore – 560 094. PAN :ADPPN5795H. (Appellant) (Respondent) ITA No.1695/Bang/2016 :Asst.Year2006-2007 ITA No.1696/Bang/2016 :Asst.Year2007-2008 The Income Tax Officer Late Smt.Lakshmamma Ward 6(3)(2) Vs. Represented by L/R Bangalor…