Quintiles Research (India) (P) Ltd. v. DCIT

70 Taxmann.com 268High Court2016#6712 most cited
17

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2021.

Judgments citing Quintiles Research (India) (P) Ltd. v. DCIT

The ACIT, Circle-2(1)(2), Ahmedabad vs. Lambda Therapeutic Research Ltd., Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 2114/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2013-14

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

Lambda Therapeutic Research Ltd., Ahmedabad vs. DCIT Circle-2(1) (2), Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 1751/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2013-14

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

The DCIT, Circle-2(1)(2), Ahmedabad vs. M/S. Lambda Therapeutic Research Ltd., Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 2293/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2011-12

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

Lambda Therapeutic Research Limited, Ahmedabad vs. The Jt. CIT, Range-4, Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 3492/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2010-11

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

Dy.Commissioner of Income Tax, Circle-2(1)(2), Ahmedabad vs. M/S. Lamda Therapeutic Research Ltd., Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 3470/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2010-11

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

Lambda Therapeutic Research Limited, Ahmedabad vs. The Dy. Commissioner of Income Tax, Circle-2(1)(2), Ahmedabad

In the result the appeal of the assessee is partly allowed

ITA 2276/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad12 Apr 2021AY 2011-12

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Tushar P. HemaniSr. Advocate withShriParimalSinhParmar, A.RFor Respondent: Shri Mohd Usman, CIT. D.R with Shri Lalit P. Jain. Sr. D.R
Section 115JSection 234ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITANo. Name of Appellant No. Year Respondent Lambda Therapeutic Research Ltd. Lambda House. Opp. 3492/Ahd/2015 Gujarat High Court, J.C.I.T, 1. 2010-11 S.G. Highway, Range-4, Gota, Ahmedabad- Ahmedabad 380061. PAN : AAACL4089R Lambda Therapeutic Research Ltd. Lambda House. Opp. 3470/Ahd/2015 D.C.I.T, Gujarat High Court, 2. 2010-11 Circle-2(1)(2), S.G. Highway, Ahmedabad…

The ITO, Ward-1(4), Ahmedabad vs. M/S. Dishman Infrastructure Ltd., Ahmedabad

In the result, appeal of the Revenue and its cross objections are dismissed, whereas the appeal of the assessee is partly allowed

ITA 2663/AHD/2014[2011-12]Status: DisposedITAT Ahmedabad05 Feb 2021AY 2011-12

Bench: Shri Rajpal Yadav, Vice- & Shri Amarjit Sinh

For Respondent: Shri Mohd. Usman, CIT-DR
Section 143(2)Section 801ASection 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD (Conducted through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI AMARJIT SINH, ACCOUNTANT MEMBER ITA No.2593/Ahd/2014With Cross Objection No.42/Ahd/2020 "नधा"रण वष"/ Asstt.Year : 2011-12 Dishman Infrastructure Ltd. ITO, Ward-1(4) Ahmedabad. 2, Bhadra-Raj Chambers Vs. Swastik Cross Roads Navrangpura, Ahmedabad. PAN : AACCD 4057 H "नधा"रण वष"/ Asstt.Year : 2011-12 ITO, Ward-1(4) Dishman Infrastructure Ltd. Ahmedabad. 2, Bhadra-Raj Chambers Vs. Swastik Cross Roads Navrangpura, Ahmedabad…

Dishman Infrastructure Ltd., Ahmedabad vs. The Income Tax Officer, Ward-1(4), Ahmedabad

In the result, appeal of the Revenue and its cross objections are dismissed, whereas the appeal of the assessee is partly allowed

ITA 2593/AHD/2014[2011-12]Status: DisposedITAT Ahmedabad05 Feb 2021AY 2011-12

Bench: Shri Rajpal Yadav, Vice- & Shri Amarjit Sinh

For Respondent: Shri Mohd. Usman, CIT-DR
Section 143(2)Section 801ASection 80I

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD (Conducted through Virtual Court) BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI AMARJIT SINH, ACCOUNTANT MEMBER ITA No.2593/Ahd/2014With Cross Objection No.42/Ahd/2020 "नधा"रण वष"/ Asstt.Year : 2011-12 Dishman Infrastructure Ltd. ITO, Ward-1(4) Ahmedabad. 2, Bhadra-Raj Chambers Vs. Swastik Cross Roads Navrangpura, Ahmedabad. PAN : AACCD 4057 H "नधा"रण वष"/ Asstt.Year : 2011-12 ITO, Ward-1(4) Dishman Infrastructure Ltd. Ahmedabad. 2, Bhadra-Raj Chambers Vs. Swastik Cross Roads Navrangpura, Ahmedabad…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2760/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Nov 2018AY 2014-15

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2759/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2758/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 2757/DEL/2018[2012-13]Status: DisposedITAT Delhi28 Nov 2018AY 2012-13

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1825/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Chemsys Ltd., Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1824/DEL/2018[2012-13]Status: DisposedITAT Delhi28 Nov 2018AY 2012-13

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1823/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Nov 2018AY 2014-15

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd, Noida vs. DCIT, Circle-1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 1822/DEL/2018[2013-14]Status: DisposedITAT Delhi28 Nov 2018AY 2013-14

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Jubilant Biosys Ltd., Noida vs. JCIT, Range- 1, Noida

In the result appeals filed by assessee in all the years under consideration before us stands partly allowed

ITA 7302/DEL/2017[2011-12]Status: DisposedITAT Delhi28 Nov 2018AY 2011-12

Bench: Shri Nk Saini & Smt. Beena A Pillai

For Appellant: Sh. KM Gupta, AdvFor Respondent: Sh. Manish Gupta, CIT,DR
Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘C’, NEW DELHI BEFORE SHRI NK SAINI, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER ITA No. 7302/Del/17 A.Y.: 2011-12 ITA No. 1822/Del/18 A.Y.: 2013-14 ITA No. 1823/Del/18 A.Y.: 2014-15 ITA No. 2759/Del/18 A.Y.: 2013-14 ITA No. 2760/Del/18 A.Y.: 2014-15 Jubilant Biosys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1A, Sector 16A Noida, UP G.B.Nagar Noida, UP PAN: AAACJ9445P ITA 1824/Del/18 A.Y.:2012-13 ITA 1825/Del/18 A.Y.:2013-14 ITA 2757/Del/18 A.Y.: 2012-13 ITA 2758/Del/18 A.Y.:2013-14 Jubilant Chemsys Ltd. vs. Dy.CIT, Circle – 1 Plot No.1…

Quintiles Research (India) (P) Ltd. v. DCIT (70 Taxmann.com 268) — Cited in 17 Judgments | BharatTax