Pushpak Bullion(P) Ltd. v. DIT

71 Taxmann.com 326High Court2016#21308 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 115BBE Section 147 Section 148 Section 250 Section 69 Section 143(2)Section 143(3)Section 10

Issues it is cited on

panchnama national faceless assessment centre best judgment assessment faceless assessment documents seized tangible material section 115bb reopening of assessment section 115b draft assessment order unexplained investment section 115bbe

Judgments citing Pushpak Bullion(P) Ltd. v. DIT

Krupalu Metals P. Ltd., Jamnagar vs. The NFAC CIT(A), Delhi

In the result, assessee’s appeal ITA No

ITA 113/RJT/2024[2015-16]Status: DisposedITAT Rajkot22 May 2025AY 2015-16

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinhaआयकरअपीलसं/.Ita Nos.111 To 113/Rjt/2024 "नधा"रणवष" /Assessment Years: 2013-14 To 2015-16

For Appellant: Shri Sarvesh Gohil, Ld. ARFor Respondent: Shri Abhimanyu Singh Yadav, Ld. Sr-DR

Section 147Section 250

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं/.ITA Nos.111 to 113/RJT/2024 "नधा"रणवष" /Assessment Years: 2013-14 to 2015-16 Krupalu Metals Pvt. Ltd Income Tax Officer, बनाम/ National Faceless Assessment Plot No..4345, GIDC, Phase- vs. Centre, Delhi/DCIT, Circle-3, III, Udhyog Nagar, Jamnagar Jamnagar-361008 "थायीलेखासं/.जीआइआरसं./ PAN/GIR No.: AADCK6122 B (अपीलाथ"/Appellant) (""यथ" / Respondent) "नधा"रती क" ओर से/Assessee by : Shri Sarvesh Gohil, Ld. AR राज"…

Krupalu Metals P. Ltd., Jamnagar vs. The NFAC Delhi, Delhi

In the result, assessee’s appeal ITA No

ITA 112/RJT/2024[2014-15]Status: DisposedITAT Rajkot22 May 2025AY 2014-15

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinhaआयकरअपीलसं/.Ita Nos.111 To 113/Rjt/2024 "नधा"रणवष" /Assessment Years: 2013-14 To 2015-16

For Appellant: Shri Sarvesh Gohil, Ld. ARFor Respondent: Shri Abhimanyu Singh Yadav, Ld. Sr-DR

Section 147Section 250

Krupalu Metals P. Ltd., Jamnagar vs. The NFAC Delhi, Delhi

ITA 111/RJT/2024[2013-14]Status: DisposedITAT Rajkot22 May 2025AY 2013-14

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinhaआयकर अपील सं/.Ita Nos.111 To 113/Rjt/2024 निर्धारण वर्ष / Assessment Years: 2013-14 To 2015-16 Krupalu Metals Pvt. Ltd Income Tax Officer, बनाम / National Faceless Assessment Plot No..4345, Gidc, Phase- Vs. Centre, Delhi/Dcit, Circle-3, Iii, Udhyog Nagar, Jamnagar Jamnagar-361008 स्थायी लेखा सं/. जीआइआर सं/.Pan/Gir No.: Aadck6122 B (अपीलार्थी/Appellant) (प्रत्यर्थी / Respondent) निर्धारिती की ओर से/Assessee By : Shri Sarvesh Gohil, Ld. Ar राजस्व की ओर से/Revenue By : Shri Abhimanyu Singh Yadav, Ld. Sr-Dr सुनवाई की तारीख /Date Of Hearing : 27/02/2025 घोषणा की तारीख/Date Of Pronouncement : 22/05/2025 Per Bench: आदेश / Order Captioned Three Appeals, Filed By The Assessee, Pertaining To

For Appellant: Shri Sarvesh Gohil, Ld. ARFor Respondent: Shri Abhimanyu Singh Yadav, Ld. Sr-DR

Section 147Section 250

…आयकर अपीलीय अधिकरण, राजकोट न्यायपीठ, राजकोट । IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकर अपील सं/.ITA Nos.111 to 113/RJT/2024 निर्धारण वर्ष / Assessment Years: 2013-14 to 2015-16 Krupalu Metals Pvt. Ltd Income Tax Officer, बनाम / National Faceless Assessment Plot No..4345, GIDC, Phase- vs. Centre, Delhi/DCIT, Circle-3, III, Udhyog Nagar, Jamnagar Jamnagar-361008 स्थायी लेखा सं/. जीआइआर सं/.PAN/GIR No.: AADCK6122 B (अपीलार्थी/Appellant) (प्रत्यर्थी / Respondent) निर्धारिती की ओर से/Assessee by : Shri Sar…

ACIT, Vapi Circle, Vapi vs. Shri Fatehsinh Mohansinh Chauhan, Silvassa

In the result, the appeal of the Revenue is dismissed

ITA 198/SRT/2020[2010-11]Status: DisposedITAT Surat30 Jun 2022AY 2010-11

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Physical Court) Assistant Commissioner Of Shri Fatehsinh Mohansinh Income-Tax, Vapi Circle, Vapi Chauhan, Haveli, Vs Fortune Square-Ii, 7Th Floor, Swaminarayan Marg, Room No. 704, Daman Road, Silvassa-396230, Dadara Chala, Cvapi-396191 & Nagar Haveli Pan : Abppc 6997 C Appellant / Revenue Respondent / Assessee

Section 133(6)Section 143(2)Section 143(3)Section 147Section 148Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Physical Court) Assistant Commissioner of Shri Fatehsinh Mohansinh Income-tax, Vapi Circle, Vapi Chauhan, Haveli, Vs Fortune Square-II, 7th Floor, Swaminarayan Marg, Room No. 704, Daman Road, Silvassa-396230, Dadara Chala, CVapi-396191 & Nagar Haveli PAN : ABPPC 6997 C Appellant / Revenue Respondent / assessee Assessee by Shri Hardik Vora, Advocate Revenue by Shri SBG Mahapatra – Sr-DR Date of hearing 17.06.2022 Date of pronouncement 30.06.2022 Order under sect…