Punjab & Haryana in CIT v. M/s. Escorts Auto Components Ltd.

197 Taxmann 42High Court2011#17098 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing Punjab & Haryana in CIT v. M/s. Escorts Auto Components Ltd.

M/S. Sogefi Engine Systems India Private Limited (Formerly Known As Sogefi- Mnr Engine Systems India Private Limited), Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 2089/BANG/2019[2016-17]Status: DisposedITAT Bangalore15 Jul 2021AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1698/BANG/2019[2015-16]Status: DisposedITAT Bangalore15 Jul 2021AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1697/BANG/2019[2014-15]Status: DisposedITAT Bangalore15 Jul 2021AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Assistant Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1696/BANG/2019[2013-14]Status: DisposedITAT Bangalore15 Jul 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S Sogefi Mnr Filtration India Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, all the appeals are dismissed

ITA 757/BANG/2016[2012-13]Status: DisposedITAT Bangalore15 Jul 2021AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

Punjab & Haryana in CIT v. M/s. Escorts Auto Components Ltd. (197 Taxmann 42) — Cited in 5 Judgments | BharatTax