Punjab Cricket Asociation v. CIT

65 Taxmann.com 239Reported decision2016#25424 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2016 to 2019.

Judgments citing Punjab Cricket Asociation v. CIT

Mahakavi Pandit Bhuramal Samajik Sahkar Nyas, Sagar vs. Commissioner of Income Tax (Exemption), Bhopal

In the result, both the appeals filed by the

ITA 680/IND/2017[NA]Status: FixedITAT Indore04 Apr 2019

Bench: Shri Kul Bharat & Shri Manish Borad

Section 12ASection 2(15)Section 80GSection 80G(5)(vi)

…[ITA 679 & 680/Ind/2017] [Mahakavi Pandit Bhuramal Samajik Sahkar Nyas, Sagar] आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.679&680/Ind/2017 Assessment Years: NA Mahakavi Pandit Bhuramal CIT Samajik Sahkar Nyas (Exemption) बनाम/ New Jain Temple, Village Bina Bhopal Vs. Barah, Tah. Deori, Dist. Sagar (M.P.)-470226 (Appellant) (Revenue ) P.A. No.AAETM7955N Appellant by Shri Ashish Goyal & Shri N.D. Patwa, A.Rs Respondent by Smt. Ashima Gupta, D.R. Date of Hearing: 28.03…

Mahakavi Pandit Bhuramal Samajik Sahkar Nyas, Sagar vs. Commissioner of Income Tax (Exemption), Bhopal

In the result, both the appeals filed by the

ITA 679/IND/2017[NA]Status: FixedITAT Indore04 Apr 2019

Bench: Shri Kul Bharat & Shri Manish Borad

Section 12ASection 2(15)Section 80GSection 80G(5)(vi)

…[ITA 679 & 680/Ind/2017] [Mahakavi Pandit Bhuramal Samajik Sahkar Nyas, Sagar] आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.679&680/Ind/2017 Assessment Years: NA Mahakavi Pandit Bhuramal CIT Samajik Sahkar Nyas (Exemption) बनाम/ New Jain Temple, Village Bina Bhopal Vs. Barah, Tah. Deori, Dist. Sagar (M.P.)-470226 (Appellant) (Revenue ) P.A. No.AAETM7955N Appellant by Shri Ashish Goyal & Shri N.D. Patwa, A.Rs Respondent by Smt. Ashima Gupta, D.R. Date of Hearing: 28.03…

Asansol Durgapur Development Authority, Durgapur vs. CIT, Durgapur

In the result, assessee’s appeal stands allowed

ITA 756/KOL/2010[-----------]Status: DisposedITAT Kolkata24 Jun 2016

Bench: Shri Waseem Ahmed & Shri S.S.Viswanethra Raviasansol Durgapur V/S. Commissioner Of Development Authority Income Tax, 1St Administrative Durgapur, Urmila Building, City Center, Bhawan, City Center Durgapur, West Bengal [Pan No.Aaala 0733G] .. अपीलाथ" /Appellant ""यथ"/Respondent

Section 10Section 11Section 12ASection 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Waseem Ahmed, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member Asansol Durgapur V/s. Commissioner of Development Authority Income Tax, 1st Administrative Durgapur, Urmila Building, City Center, Bhawan, City Center Durgapur, West Bengal [PAN No.AAALA 0733G] .. अपीलाथ" /Appellant ""यथ"/Respondent Dr. Samcer Chakraborty,Sr. Advocate अपीलाथ" क" ओर से/By Appellant & Shri Abhijit Biswas, Advocate Shri S.Srivastava, CIT-DR ""यथ" क" ओर से/By Respondent 18-05-2016 सुनवाई क" तार"ख/Date of Hearing 24-06-2016 घोषणा क" तार"ख/Date of…

Punjab Cricket Asociation v. CIT (65 Taxmann.com 239) — Cited in 3 Judgments | BharatTax