Properties Limited v. CIT (Kolkata HC) 17 ITR 134 4. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC)

33 ITR 341Reported decision#24515 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Properties Limited v. CIT (Kolkata HC) 17 ITR 134 4. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC)

Properties Limited v. CIT (Kolkata HC) 17 ITR 134 4. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC) (33 ITR 341) — Cited in 3 Judgments | BharatTax