Pro CIT v. Abhisar Buildwell (P) Ltd. (SC)

454 ITR 2121Reported decision#15936 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 132(1)Section 142(1)Section 143(2)Section 153CSection 143(3)

Issues it is cited on

section 132(1)search assessmentsatisfaction notesection 153cincriminating materialsection 153section 143(2)section 15opportunity of being heardpersoncompanydocument

Judgments citing Pro CIT v. Abhisar Buildwell (P) Ltd. (SC)

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE-25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1125/DEL/2023[2016-17]Status: DisposedITAT Delhi20 Nov 2024AY 2016-17

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE -25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1124/DEL/2023[2015-16]Status: DisposedITAT Delhi20 Nov 2024AY 2015-16

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE-25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1123/DEL/2023[2014-15]Status: DisposedITAT Delhi20 Nov 2024AY 2014-15

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE-25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1122/DEL/2023[2013-14]Status: DisposedITAT Delhi20 Nov 2024AY 2013-14

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE-25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1121/DEL/2023[2012-13]Status: DisposedITAT Delhi20 Nov 2024AY 2012-13

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

K R CHAWLA CONSULTING PVT LTD.,NEW DELHI vs. DCIT CENTRAL CIRCLE 25, NEW DELHI

In the result, all the six appeals filed by the assessee stand allowed

ITA 1120/DEL/2023[2011-12]Status: DisposedITAT Delhi20 Nov 2024AY 2011-12

Bench: Shri S. Rifaur Rahman & Shri Sudhir Pareek, Judicialmember

For Appellant: Shri Madhur Aggarwal, AdvocateFor Respondent: Shri Sumer Singh Meena, CIT DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI SUDHIR PAREEK, JUDICIALMEMBER ITA Nos.1120/DEL/2023 (Assessment Year : 2011-12) ITA Nos.1121/DEL/2023 (Assessment Year : 2012-13) ITA Nos.1122/DEL/2023 (Assessment Year : 2013-14) ITA Nos.1123/DEL/2023 (Assessment Year : 2014-15) ITA Nos.1124/DEL/2023 (Assessment Year : 2015-16) ITA Nos.1125/DEL/2023 (Assessment Year : 2016-17) K.R. Chawla Consulting Pvt. Ltd., vs. DCIT, Central Circle 25, Khasra No.172, Neel House, New Delhi. Opposite Qutab Minar, New Delhi – 110 030. (PAN: AACCK2723P) (APPEL…

Pro CIT v. Abhisar Buildwell (P) Ltd. (SC) (454 ITR 2121) — Cited in 6 Judgments | BharatTax