Principal Secretary, Home Department v. Bimal Kumar Mohanty; 2)

9 SCC 437Reported decision2010#25839 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2019.

Judgments citing Principal Secretary, Home Department v. Bimal Kumar Mohanty; 2)

M/S Bombay Dyeing & Mfg Co. Ltd vs. Commissioner of Central Excise

C.A. No.-005297-005297 - 2008Supreme Court09 Dec 2019

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR

…1 REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 5297 OF 2008 M/s. The Bombay Dyeing & Mfg. Co. Ltd. ..…Appellant(s) Versus The Commissioner of Central Excise ….Respondent(s) J U D G M E N T A.M. Khanwilkar, J. 1. This appeal is directed against the judgment and order dated 13.9.2007 passed by the High Court of Judicature at Bombay in Central Excise Appeal No. 237 of 2006. Briefly stated, the appellant is engaged in manufacture of cotton and manmade fabrics. According to the appellant, the…

Union Public Service vs. Dr A Lokesha

WP/11077/2018HC Karnataka14 Sept 2018

Bench: SREENIVAS HARISH KUMAR,A.S.BOPANNA

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF SEPTEMBER, 2018 PRESENT THE HON’BLE MR. JUSTICE A.S.BOPANNA AND THE HON’BLE MR. JUSTICE SREENIVAS HARISH KUMAR W.P.Nos.11077/2018 & 26123/2018 (S-CAT) BETWEEN: UNION PUBLIC SERVICE COMMISSION (UPSC) REP. BY ITS SECRETARY DHOLPUR HOUSE SHAHJAHAN ROAD NEW DELHI. ... PETITIONER (BY SRI NARASIMHA HOLLA V., ADV.) AND: 1. DR. A LOKESHA S/O ARENINGAPPA AGED ABOUT 49 YEARS, WORKING AS JOINT COTROLLER OFFICE OF FINANCE OFFICER BANGALORE UNIVERSITY JANABHARATHI BANGALORE-560 056 2. SHRI T VEN…

Sri.Ajit M. Pujeri vs. Karnataka Power Transmission

WP/107941/2016HC Karnataka25 Nov 2016

Bench: The Hon’Ble Mr.Justice P.S. Dinesh Kumar W.P. Nos.107941 – 107949/2016 (S – Dis) Between: 1. Sri.Ajit M. Pujeri S/O.Mayappa S. Pujeri Aged About 56 Years R/At Plot No.88, Kanbargi Road Ramathirtha Nagar Belagavi – 590 016 2. Suresh Kallappa Kamble S/O.Kallappa Kamble Aged About 52 Years R/At Plot No.42, R.S.No.34/1 Markandeya Nagar Market Yard Belagavi – 590 010 3. Bhimappa L. Godalkundargi S/O.Lenkappa Aged About 53 Years R/At Plot No.1903 Near Udaya School Ramathertha Nagar Belagavi – 590 016 4. Nathaji P Patil S/O.Peeraji Kalappa Patil

…ling an affidavit due to some pressure; and 8. In support of his contentions, he placed reliance on the following rulings: 1) (1994) 4 SCC 126 in the case of STATE OF ORISSA through its Principal Secretary, Home Department vs. Bimal Kumar Mohanty; 2) (2010) 9 SCC 437 in the case of Kalabharati Advertising v. Hemant Vimalnath Narichania and others; 3) (2013) 16 SCC 147 in the case of Union of India and another v. Ashok Kumar Aggarwal. : 9 : 9. Per contra, Shri Ashok Haranahalli, learned Senior Counsel for the respondents made following submissions: i) that by her complaint dated 14.11.2014 to the Managing…