Principal\nCommissioner of Income-tax-2, Thane v. Shree Rajlakshmi Textile\nPark (P.) Ltd.

113 Taxmann.com 2High Court2020#16498 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 143(3)Section 147 Section 153A Section 68 Section 69C Section 69D Section 131(1)(d)Section 132(4)

Issues it is cited on

section 131(1)(d)section 69d dumb documents live link addition u/s 68 accommodation entry section 69c section 132(4)section 131 genuineness of the transaction unexplained cash credit incriminating material

Judgments citing Principal\nCommissioner of Income-tax-2, Thane v. Shree Rajlakshmi Textile\nPark (P.) Ltd.

Dodhia Synthetics Limited, Bhiwandi vs. DCIT-CC-3, Thane

The appeal of the assessee is Allowed on the

ITA 2190/MUM/2025[2013-14]Status: DisposedITAT Mumbai17 Sept 2025AY 2013-14

Section 143(3)Section 147Section 250Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI BEFORE: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER | ITA (SS) No. | AY | Assessee/ Assessee | Respondent 795/Mum/2025 2013-14 Dodhia Filaments Pvt DCIT, CC -3 796/Mum/2025 2014-15 Ltd. Room No. 12, A 797/Mum/2025 2015-16 69/100, New Mavji wing, 6th Floor, 798/Mum/2025 2016-17 compound, Narpoli Ashar IT Park, 799/Mum/2025 2017-18 Behind Ratan Talkies Thane (W) Bhiwandi. 2189/Mum/2025 2013-14 Dodhia Synthetics Ltd., DCIT, CC -3 2190/Mum/2025 2013-14 House No. 98/2, Room No. 12, A 2200/Mum/2025 2019-20 Dodhia House, Behind w…

DCIT, Central Circle -3, Thane vs. Dodhia Synthetics Limited, Bhiwandi

The appeal of the assessee is Allowed on the

ITA 2105/MUM/2025[2014-15]Status: DisposedITAT Mumbai17 Sept 2025AY 2014-15

Section 143(3)Section 147Section 250Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA (SS) No. 795/Mum/2025 796/Mum/2025 797/Mum/2025 798/Mum/2025 799/Mum/2025 2189/Mum/2025 2190/Mum/2025 2200/Mum/2025 2201/Mum/2025 2202/Mum/2025 2203/Mum/2025 2204/Mum/2025 2205/Mum/2025 2206/Mum/2025 2105/Mum/2025 2106/Mum/2025 2227/Mum/2025 AY 2013-14 2014-15 2015-16 2016-17 2017-18 2013-14 2013-14 2019-20 2014-15 2015-16 2016-17 2017-18 2018-19 2019-20 2014-15 2015-16 2016-17 Assessee/ Assessee Dodhia Filaments Pvt Ltd. New Mavji compound, Narpoli Behind Ratan Ta…

Vasupujya Filaments, Mumbai vs. DCIT-CC-3, Thane

In the result, all appeals filed by the assessee are allowed

ITA 883/MUM/2025[2020-21]Status: DisposedITAT Mumbai25 Aug 2025AY 2020-21

Bench: Shri Amit Shukla & Shri Prabhash Shankar

For Appellant: Ms. Simran Chavan &For Respondent: Shri Vivek Perampurna, CIT-DR

Section 131(1)(d)Section 132Section 143(3)Section 147Section 68Section 69CSection 69D

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “F” BENCH : MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER ITA No. / A.Y. Appellant Respondent IT(SS)A No. 876/Mum/2025 2013-14 Vasupujya Filaments, DCIT, CC-3, Thane 877/Mum/2025 2014-15 Room No. 44, 2nd Floor, Room No. 12, 878/Mum/2025 2015-16 Chandra Bhuvan, A Wing, 879/Mum/2025 2016-17 Kalbadevi Road, 6th Floor, 880/Mum/2025 2017-18 Old Hanuman Lane, Ashar IT Park, 881/Mum/2025 2018-19 Mumbai-400002. Thane West, 882/Mum/2025 2019-20 PAN: AAEFV5541P Maharashtra-400604 883/Mum/2025 2020-21 For Assessee : Ms. Simran Chava…

Vasupujya Filaments, Mumbai vs. DCIT-CC-3, Thane

In the result, all appeals filed by the assessee are allowed

ITA 876/MUM/2025[2013-14]Status: DisposedITAT Mumbai25 Aug 2025AY 2013-14

Bench: Shri Amit Shukla & Shri Prabhash Shankar

For Appellant: Ms. Simran Chavan &For Respondent: Shri Vivek Perampurna, CIT-DR

Section 131(1)(d)Section 132Section 143(3)Section 147Section 68Section 69CSection 69D

ACIT 10(3)(2), Mumbai vs. P.G.Holiday Inn Pvt. Ltd., Mumbai

In the result, the appeal filed by the Revenue is allowed for statistical purpose

ITA 6933/MUM/2019[2007-08]Status: DisposedITAT Mumbai03 Dec 2021AY 2007-08

Bench: Shri Laliet Kumar, Jm & Shri M. Balaganesh, Am

For Appellant: Shri R. A. DhyaniFor Respondent: Shri Pramod Vaidya

Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “C”, MUMBAI BEFORE SHRI LALIET KUMAR, JM AND SHRI M. BALAGANESH, AM ITA No. : 6933/Mum/2019 Assessment Year: 2007-08 Asst. CIT-10(3)(2) M/s. P. G. Holiday Inn Pvt. Ltd. 2nd Floor, Room No. 509, 503, Acme Regency, Aayakar Bhawan, M. K. Road, S. V. Road, Vile Parle (E), Churchgate, Mumbai-400 020 Mumbai-400 066 Vs. PAN : AACCP 4461 D (Appellant) (Respondent) Appellant by : Shri R. A. Dhyani Respondent by : Shri Pramod Vaidya Date of hearing : 01.12.2021 Date of Pronouncement : 03.12.2021 O R D E R Per Laliet Kumar, JM : The present appeal is filed by the…