Principal Commissioner of Income-Tax v. JKD Capital and Finlease Ltd.

2015 SCC OnLine DEL 14476Reported decision2015#23611 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Judgments citing Principal Commissioner of Income-Tax v. JKD Capital and Finlease Ltd.

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs. RISHIKESH BUILDCON PVT. LTD.

Appeals are dismissed

ITA/577/2018HC Delhi17 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Section 271DSection 275(1)(c)

…ITA Nos. 577/2018, 580/2018 and 583/2018 Page 1 of 12 $~8, 9, 10 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 577/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH BUILDCON PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Shyam Sunder, Advocates. 9 + ITA 580/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH PROPERTIES PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Sh…

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs. RUPA PROMOTERS PVT. LTD.,

Appeals are dismissed

ITA/583/2018HC Delhi17 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Section 271DSection 275(1)(c)

…ITA Nos. 577/2018, 580/2018 and 583/2018 Page 1 of 12 $~8, 9, 10 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 577/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH BUILDCON PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Shyam Sunder, Advocates. 9 + ITA 580/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH PROPERTIES PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Sh…

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs. RISHIKESH PROPARTIES PVT. LTD.

Appeals are dismissed

ITA/580/2018HC Delhi17 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Section 271DSection 275(1)(c)

…ITA Nos. 577/2018, 580/2018 and 583/2018 Page 1 of 12 $~8, 9, 10 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 577/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH BUILDCON PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Shyam Sunder, Advocates. 9 + ITA 580/2018 PRINCIPAL COMMISSIONER OF INCOME TAX-7 ..... Appellant Through: Mr. Kunal Sharma, Senior Standing Counsel for Revenue. versus RISHIKESH PROPERTIES PVT. LTD. ..... Respondent Through: Mr. Rajiv Saxena, Ms. Sumayla Saxena and Mr. Sh…

Principal Commissioner of Income-Tax v. JKD Capital and Finlease Ltd. (2015 SCC OnLine DEL 14476) — Cited in 3 Judgments | BharatTax