Principal Commissioner of Income-tax, Pune v. Sungard Solutions(I) (P.) Ltd.

105 Taxmann.com 67High Court2019#18481 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2022.

Read the full judgment

Judgments citing Principal Commissioner of Income-tax, Pune v. Sungard Solutions(I) (P.) Ltd.

Pr. Commissioner of Income Tax 1 vs. M/S Abc Papers Limited

Appeal is dismissed by upholding the order dated 07

C.A. No.-004252-004252 - 2022Supreme Court18 Aug 2022

Bench: HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

Section 127Section 132(1)Section 143Section 260A

…d 30.12.2010, against which an appeal was decided by CIT (Appeals) – IV, New Delhi on 16.02.2012, against which the ITAT, New Delhi disposed of an 24 (2003) 126 Taxman 18 (Cal). 25 (2005) 272 ITR 321 (Cal). 26 (2014) 47 Taxmann.com 372 (Cal). 27 (2019) 415 ITR 294 (Bom). 28 (2013) 356 ITR 586 (Gau). Page 27 of 28 appeal on 11.05.2017, against which an appeal was filed in the High Court of Punjab & Haryana which it disposed of by order dated 07.02.2019, against which Civil Appeal No. 4252 of 2022 was filed before this Court. The said Civil Appeal is dismissed by upholding the order dated 07.02.201…

Principal Commissioner of Income Tax Kol-5, Kolkata vs. M/S Lords Distillery Ltd

The appeal stands dismissed for want of

ITAT/240/2018HC Calcutta03 Feb 2022

Bench: : The Hon’Ble Justice T.S. Sivagnanam & The Hon’Ble Justice Hiranmay Bhattacharyya Date : 3Rd February, 2022 Appearance :- Mr. Debasish Chowdhury, Adv.

Section 260A

…OD-37&38 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITAT/240/2018 IA NO: GA/2/2018 (Old No.GA/2137/2018) PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-5, KOLKATA VERSUS M/S. LORDS DISTILLERY LTD. ITAT/240/2018 IA NO: GA/1/2018 (Old No.GA/2135/2018) PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-5, KOLKATA VERSUS M/S. LORDS DISTILLERY LTD. BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 3rd February, 2022 Appearance :- Mr. Debasish Chowdhury, Adv. … For Appellant Mr. C.S. Agarwal, Sr. Adv. Ms. Nilanjana Banerjee Pa…

Shri Guru Ram Dass Educational Society, Mohali vs. Pr.CIT(Central) Gurgaon, at Chandigarh

ITA 98/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…e Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govindji(Km.) reported in (2000) 8 SCC 532 (SC) • GKN Driveshaft (India) Ltd. Vs. ITO & Ors. reported in (2003) 1 SCC 72 (SC) • P.N. Eswara Iyer and Ors. Vs.…

Chandigarh Educational Society, Mohali vs. Pr.CIT(Central)-Gurgaon, at Chandigarh

ITA 97/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…e Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govindji(Km.) reported in (2000) 8 SCC 532 (SC) • GKN Driveshaft (India) Ltd. Vs. ITO & Ors. reported in (2003) 1 SCC 72 (SC) • P.N. Eswara Iyer and Ors. Vs.…

Chandigarh Educational Trust, Mohali vs. Pr.CIT-Central, Gurgaon, at Chandigarh

ITA 96/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…e Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govindji(Km.) reported in (2000) 8 SCC 532 (SC) • GKN Driveshaft (India) Ltd. Vs. ITO & Ors. reported in (2003) 1 SCC 72 (SC) • P.N. Eswara Iyer and Ors. Vs.…